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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(3)(g) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(g)submit his report along with all documents to the Deputy Superintendent of Police after completing the investigation.