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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(a) in The Indian Post Office Rules, 1933

(a)Such cultures or other articles aforesaid shall not be accepted for transmission unless they are sent by a commissioned medical officer, a Military Assistant Surgeon or a Medical Practitioner in possession of a qualification not lower than that of L.M.S. of the University of Calcutta, the Punjab, Madras or Bombay, or by a person specially permitted by the Central Government or a State Government to send such cultures or other articles; not unless they are consigned to a Government Laboratory or to a person specially permitted by the Central Government. or a State Government, to send such cultures or other articles: not unless they are consigned to a Government Laboratory or to a person specially permitted by the Central Government or a State Government to receive such cultures or other articles.