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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(1)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)produces a certificate of no dues from the Director or an officer authorized by him in this behalf.