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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(2)(c) in West Bengal Societies Registration Rules, 1963

(c)pay all costs of management and working expenses out of the funds of the society such as salaries of staff, legal expenses, charges on account of postage, telegrams, stationery, printing, advertisement, travelling, lighting, rent and the like expenses;