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Union of India - Section

Section 6 in Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005

6. Supply of motor spirit and high-speed diesel blended with ethanol and bio-diesel.

- The Central Government may by an order, make it mandatory to supply motor spirit and high speed diesel blended with a specified quantity of anhydrous ethanol and/ or bio-diesel in the whole or any part of the territory of a State or whole of the territory of the Indian Union.