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[Cites 0, Cited by 2] [Section 70] [Entire Act]

NCT Delhi - Subsection

Section 70(5) in The Delhi Co-Operative Societies Act, 2003

(5)Save as otherwise provided under this Act, the provisions of the Arbitration and Conciliation Act, 1996 (26 of 1996) shall apply to all arbitrations under this Act, as if proceedings for arbitration were referred for settlement or decision under the provisions of the Arbitration and Conciliation Act, 1996.