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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(4)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)[ Where there is no such Head of the University Department on the Board, the Chairman shall be nominated by rotation by the Vice-Chancellor from amongst the other members of the Board in the manner specified in the Statutes.] [Clause (b) was substituted for the original by Gujarat 7 of 1987, Section 16.],