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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(l) in The M.P. Public Health Act, 1949

(l)one member practising the Homoeopathic or the Biochemic System of medicine to be elected by such body and in such manner as may be prescribed.