Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(5) in Uttarakhand Audit Act, 2012

(5)The Internal Audit in various Departments shall be centralized within the Finance Department and shall be outside the purview of individual departments.