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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Punjab - Subsection

Section 69(b) in The Punjab Factory Rules, 1952

(b)For factories in which mechanical power is used and in which the number of persons employed exceeds ten, but does not exceed fifty :-
(i)twelve small size sterilized dressings;
(ii)six medium size sterilized dressings;
(iii)six large size sterilized dressings;
(iv)six large size sterilized burn dressings;
(v)six (15 gm.) packets of sterilized cotton wool;
(vi)one (120 ml.) bottle of cetrimide solution (1 per cent) or a suitable antiseptic solution;
(vii)one (120 ml.) bottle of mercurochrome solution (2 per cent) in water;
(viii)one (60 ml.) bottle containing sal-volatile having the dose and mode of administration indicated on the label;
(ix)one pair scissors;
(x)two rolls of adhesive plaster (2 cms. x 1 metre);
(xi)eight pieces of sterilized eye pads in separate sealed packets;
(xii)one tourniquet;
(xiii)one dozen safety pins;
(xiv)one bottle containing 100 tablets (each of 5 grains) of aspirin or any other analgesic;
(xv)one Ploythene Wash bottle (½ litre, i.e., 500 cc.) for washing eyes;
(xvi)one Snake-bite lancet;
(xvii)one (30 ml.) bottle containing Potassium Permanganate crystals;
(xviii)one copy of the First-aid leaflet issued by the Directorate- General of Factory Advice Service and Labour Institutes, Government of India, Bombay.