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State of Bihar - Section

Section 597 in Civil Court Rules of the High Court of Judicature at Patna

597.

An Officer of the State Judicial Service desiring an extension or further extension of service should submit an application for the same through the District Judge either in January or in July before the date on which he is due to retire. In the absence of such application it will be assumed that he is not desirous of continuing in the service, and the State Government will be informed accordingly.VII - Inspections By District Judges