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State of Rajasthan - Section

Section 5 in Rajasthan Police Subordinate Service Rules, 1989

5. Initial Constitution of the Service.

- The service shall consist of:-
(a)all persons holding substantively the post specified in the Schedule-I;
(b)all persons recruited to the service before the commencement of these rules; and
(c)all persons recruited to the service in accordance with the provisions of these rules.