Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 44] [Entire Act] State of Bihar - Subsection Section 44(2) in The Bihar Intermediate Education Council Act, 1992 (2)The term of office of the members of the Governing Body, their powers and functions shall be such as may be prescribed by the Rules.
