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Bombay High Court

Sunil Krishnan Anand And Anr vs Siroya Fm Construction Pvt. Ltd. And 2 ... on 8 June, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 1949 OF 2019
                           In
             COMMERCIAL SUIT 1076 OF 2019

 Sunil Krishnan Anand And Anr.                  ....PETITIONER
             V/S
 Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT

WITH INTERIM APPLICATION NO. 2014 OF 2020 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 98 OF 2022 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT (def), Hinjewadi Infra Development And 3 Ors (resp) WITH INTERIM APPLICATION NO. 106 OF 2022 In Commercial Suit 1076 OF 2019 Page 1/3 ::: Uploaded on - 08/06/2022 ::: Downloaded on - 09/06/2022 08:50:22 ::: Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors.. ....RESPONDENT And Sunita Fatesh Mirchandani (prop. Def.no.2a) WITH INTERIM APPLICATION NO. 741 OF 2022 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2393 OF 2019 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT Mr. Anil G. Shah C.A. of Petitioner no. 1 and Petitioner no. 2 in person present.

Mr. M.M. Vashi, Sr. Advocate i/b M.P. Vashi Associate for Defendent nos. 1 & 2 Ms. Manjiri Parasnis for Respondent nos. 4 to 6 Mr. Jaydeep Deo for Respondent S.R.A Counsel Anish Karande, Mahtab Katariya and Pooja Jhaveri i/b Katariya and Associates for Respondent no.7 Page 2/3 ::: Uploaded on - 08/06/2022 ::: Downloaded on - 09/06/2022 08:50:22 ::: CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 8th June, 2022 P.C. :

S. O. to 13/06/2022 ( H. O. B.).
( ASSOCIATE ) Page 3/3 ::: Uploaded on - 08/06/2022 ::: Downloaded on - 09/06/2022 08:50:22 :::