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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(4)(b) in Andhra Pradesh Brewery Rules, 2006

(b)The license fee for a new Brewery shall be Rs. 1,00,000/- (Rupees One Lakh only) per annum till the commencement of production or expiry of two and half years period from the issue of letter of intent which ever is earlier.