Karnataka High Court
Varanga Co-Operative Agricultural ... vs The State Of Karnataka on 5 July, 2024
Author: R Devdas
Bench: R Devdas
1
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF JULY, 2024
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO. 17524 OF 2023 (CS-RES)
C/W
WRIT PETITION NOs. 17513 OF 2023 (CS-RES),
17522 OF 2023 (CS-RES), 17523 OF 2023 (CS-RES),
17545 OF 2023 (CS-RES),17556 OF 2023 (CS-RES),
17559 OF 2023 (CS-RES),17572 OF 2023 (CS-RES),
17577 OF 2023 (CS-RES), 17581 OF 2023 (CS-RES),
17591 OF 2023 (CS-RES),17673 OF 2023 (CS-RES),
18240 OF 2023 (CS-RES),18259 OF 2023 (CS-RES),
18272 OF 2023 (CS-RES),18278 OF 2023 (CS-RES),
18288 OF 2023 (CS-RES),18292 OF 2023 (CS-RES),
18313 OF 2023 (CS-RES),18378 OF 2023 (CS-RES),
18392 OF 2023 (CS-RES),18441 OF 2023 (CS-RES),
18873 OF 2023 (CS-RES),18878 OF 2023 (CS-RES),
18888 OF 2023 (CS-RES),18894 OF 2023 (CS-RES),
18913 OF 2023 (CS-RES),18915 OF 2023 (CS-RES),
18925 OF 2023 (CS-RES),19111 OF 2023 (CS-RES),
19275 OF 2023 (CS-RES),19280 OF 2023 (CS-RES),
19347 OF 2023 (CS-RES),19349 OF 2023 (CS-RES),
Digitally signed by 19420 OF 2023 (CS-RES),19517 OF 2023 (CS-RES),
JUANITA 19526 OF 2023 (CS-RES),19528 OF 2023 (CS-RES),
THEJESWINI
19542 OF 2023 (CS-RES),19589 OF 2023 (CS-RES),
Location: HIGH
COURT OF 19590 OF 2023 (CS-RES),19619 OF 2023 (CS-RES),
KARNATAKA 19642 OF 2023 (CS-RES),19678 OF 2023 (CS-RES),
19699 OF 2023 (CS-RES),19706 OF 2023 (CS-RES),
19989 OF 2023 (CS-RES),19992 OF 2023 (CS-RES),
20105 OF 2023 (CS-RES),20118 OF 2023 (CS-RES),
20325 OF 2023 (CS-RES),20503 OF 2023 (CS-RES),
20553 OF 2023 (CS-RES),20554 OF 2023 (CS-RES),
20578 OF 2023 (CS-RES),20594 OF 2023 (CS-RES),
20683 OF 2023 (CS-RES),21440 OF 2023 (CS-RES),
21971 OF 2023 (CS-RES), 23527 OF 2023 (CS-RES),
24216 OF 2023 (CS-RES)
2
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN WP NO 17524/2023
BETWEEN:
1. KODAVOOR VYVASAYA SEVA
SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT)
16-62, KODAVOOR,
UDUPI TALUK AND DISTRICT 576106
REP BY ITS PRESIDENT SRI K NARAYANA BALLAL,
AGE 68 YEARS
2. SRI RATHNAKAR AMIN
S/O RAJU SANIL,
AGE 45 YEARS,
DIRECTOR OF THE FIRST PETITIONER SOCIETY,
MOODABETTU, KODAVOOR,
UDUPI TALUK AND DISTRICT 576106
3. SRI NAVEEN SHETTY
S/O VISHAL SHETTY,
AGE 51 YEARS,
DIRECTOR OF THE FIRST PETITIONER SOCIETY,
D NO 25-2, SRI KRIPA
MOODABETTU, KODAVOOR,
UDUPI TALUK AND DISTRICT 576106
...PETITIONERS
(BY SRI. MAHESH R UPPIN., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
VIKAS SOUDHA, BENGALURU 560001
REP BY ITS SECRETARY
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO 1, ALI ASKAR ROAD,
BENGALURU 560052
3
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES,
MYSORE DIVISION,
PUBLIC OFFICES BUILDING,
NEW SAYYAJI ROAD,
MUSURU 570024
4. THE ASST. REGISTRAR OF
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION,
SANJEEVA PRABHU BUILDING,
MASTIKATTE, KUNDAPURA,
UDUPI DISTRICT 576201
...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO-QUASH THE
ORDERS DTD 28.07.2023 PASSED BY THE R3 MARKED AS
ANNEXURE-A AND THE ORDER DTD 01.08.2023 PASSED BY
THE R4 MARKED AS ANNEXURE-B AND ETC.
IN WP NO 17513/2023
BETWEEN:
1. KAUP VYAVASAYIKA SAHAKARA SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE KAUP BHASKARA SOWDHA,
MAIN ROAD KAUP, KAUP TALUK,
UDUPI DISTRICT - 574106.
REP. BY ITS PRESIDENT MR. DIWAKAR SHETTY
AGE 56 YEARS,
2. SRI. BHOJA S. AMIN
S/O SAMPA POOJARY, AGE 67 YEARS,
DIRECTOR OF THE FIRST PETITIONER SOCIETY,
KAMPU THOTA, ULIYARAGOLI VILLAGE,
KAUP TALUK, UDUPI DISTRICT. - 574106
4
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
3. SRI. NAVEEN S SHETTY
S/O SUNDARA SHETTY AGE 64 YEARS,
DIRECTOR OF THE FIRST PETITIONER SOCIETY
MALLAR VILLAGE,
KAUP TALUK, UDUPI DIST.-574106.
...PETITIONERS
(BY SRI. MAHESH R UPPIN., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
VIKAS SOUDHA, BENGALURU - 560001.
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD,
BENGALURU - 560052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION, PUBLIC OFFICES BUILDING,
NEW SAYYAJI ROAD, MYSURU - 570024.
4. THE ASST. REGISTRAR OF
CO-OPERATIVE SOCIETIES,
KUNDAPURA SUB - DIVISION,
SANJEEVA PRABHU BUILDING,
MASTIKATTE, KUNDAPURA,
UDUPI DISTRICT - 576201.
...RESPONDENTS
(BY SRI. SESHU.V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS DT
28/07/2023 BEARING NO. PASSED BY THE R3 MARKED AS
ANNEXURE-A AND THE ORDER DT 01/08/2023 BEARING
5
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
PASSED BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A
WRIT IN THE NATURE OF CERTIORARI AND ETC.
IN WP NO 17522/2023
BETWEEN:
1. SASTANA CO-OPERATIVE AGRICULTURE SOCIETY
LTD., (A SOCIETY REGD., UNDER KCS ACT, 1959)
HEAD OFFICE: "ANYONYATHA"
PANDESHWARA VILLAGE, SASTANA
BRAHMAVARA TALUK
UDUPI DISTRICT-576 226
REP. BY ITS PRESIDENT
MR.SRIDHARA P.S.
AGE: 47 YEARS
2. SRI DERICK D'SOUZA
S/O. LATE MANVEL D'SOUZA
AGE: 46 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
PANDESHWARA VILLAGE, POST SASTHANA
BRAHMAVARA TALUK-576 226
UDUPI DISTRICT.
3. SRI RAJASHEKAR
S/O.GOVINDA POOJARY
AGE: 59 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
PANDESHWARA VILLAGE, POST SASTHANA
BRAHMAVARA TALUK-576 226
UDUPI DISTRICT.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
6
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, A.G.A.)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17523/2023
BETWEEN:
1. GANAPATHI SAHAKARI VYAVASAYIKA SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KSC ACT, 1959)
HEAD OFFICE: "SAHAKARI SADANA"
MAIN ROAD KEMMANNU
SASTANA, UDUPI TALUK
UDUPI DISTRICT-576 115
REP. BY ITS PRESIDENT
MR. T. SATHISH SHETTY
AGE: 53 YEARS.
7
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. SRI T. GOPALA KRISHNA HEGDE
S/O. SADANANDA HEGDE
AGE: 72 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
PADUMANE, POST KEMMANNU-576 115
UDUPI TALUK & DISTRICT.
3. SRI HARISH SHETTY
S/O. KUSHALA SHETTY
AGE: 50 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
AKAWALE HOUSE, POST BADANIDIYOOR-576 115
UDUPI TALUK & DISTRICT.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)
8
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17545/2023
BETWEEN:
1. BARKUR VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: BARKUR, KACHOOR VILLAGE
SANTHEGUDDE, BRAHMAVARA TALUK
UDUPI DISTRICT-576 210
REP. BY ITS PRESIDENT
MR. B. SHANTHARAMA SHETTY
AGE:69 YEARS
2. SRI B. KRISHANMOORTHI RAO
S/O. KALINGA RAO
AGE: 67 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
KACHOOR VILLAGE, POST BARKUR
BRAHMAVARA TALUK
UDUPI DISTRICT-576 210.
3. SMT. SUMA
W/O.GOVINDA GANIGA
AGE:56 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
KACHOOR VILLAGE, POST BARKUR
BRAHMAVARA TALUK, UDUPI DISTRICT-576 210.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
9
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING,
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, A.G.A.)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17556/2023
BETWEEN:
1. BELLE VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGD., UNDER KCS ACT, 1959)
HEAD OFFICE: MOODUBELLE
MOODUBELLE VILLAGE
KAUP TALUK, UDUPI DISTRICT-576 120
REP. BY ITS PRESIDENT
MR. SHIVAJI S. SUVARNA
AGE:61 YEARS.
10
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. SRI JOHN BAPTIST D' ALMEIDA
S/O. LATE LOUIS D' ALMEIDA
AGE: 65 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
ETHEL HOUSE, ARBI, POST MARNE
UDUPI TALUK & DISTRICT-576 120.
3. SMT. SUJATHA S. SUVARNA
W/O. SHANKAR SUVARNA
AGE:51 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
POST MOODUBELLE
UDUPI TALUK & DISTRICT-576 120.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
11
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17559/2023
BETWEEN:
1. PADUBIDRI CO-OPERATIVE AGRICULTURE
SOCIETY LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: "ANYONYATHA"
PANDESHWARA VILLAGE
SASTANA, BRAHMAVARA TALUK
UDUPI DISTRICT-576 226
REP. BY ITS PRESIDENT
MR. Y. SUDHIR KUMAR
AGE: 62 YEARS.
2. SRI GURURAJA POOJARY
S/O. SHEENA POOJARY
AGE: 55 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
NEAR BRHMASTHAN ROAD, NADSAL
KAUP TALUK, UDUPI DISTRICT-574 111.
3. SRI RASOOL Y. G.
S/O. SHEIK HAROON
AGE: 86 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
GULSHAN BAUGH, TENKA YERMAL
KAUP TALUK, UDUPI DISTRICT.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
12
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17572/2023
BETWEEN:
1. BRAHMAVARA VYAVASAYA SEVA
SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT)
HEAD OFFICE: "UNNATHI"
PANDESHWARA VILLAGE
BRAHMAVARA TALUK
UDUPI DISTRICT-576 213
REP. BY ITS PRESIDENT
MR. K. THIMMAPPA HEGDE
AGE:78 YEARS
13
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. SRI SADANANDA POOJARY
S/O. GIRIYA POOJARY
AGE: 62 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
HEROOR VILLAGE, KADLABETTU HOUSE
BRAHMAVARA TALUK-576 213.
3. SRI ULLAS NAYAK
S/O. RAMACHANDRA NAYAK
AGE: 47 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
VARAMBALLY VILLAGE, INDIRANAGARA
BRAHMAVARA TALUK-576 213.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
14
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17577/2023
BETWEEN:
1. KORANGRAPADY CO-OPERATIVE AGRICULTURAL
SOCIETY LTD.,
(A SOCIETY REGD., UNDER KCS ACT, 1959)
HEAD OFFICE: KUKKIKATTE
76 BADAGABETTU VILLAGE
KUKKIKATTE, UDUPI TALUK
UDUPI DISTRICT-576 101
REP. BY ITS PRESIDENT
MR. HARISH SHERIGAR
AGE: 55 YEARS.
2. SRI SATHISH DEVADIGA
S/O. LATE CHANDAPPA DEVADIGA
AGE: 59 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
76 BADAGABETTU VILLAGE
POST UDUPI, CHITPADY
UDUPI TALUK AND DISTRICT-576 101.
3. SRI RAJASHEKAR
S/O. GOVINDA POOJARY
AGE: 59 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
76 BADAGABETTU VILLAGE
POST UDUPI, KUKKIKATTE
UDUPI TALUK AND DISTRCIT-576 101.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
15
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17581/2023
BETWEEN:
1. BELAPU VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REG., UNDER KCS ACT, 1959)
HEAD OFFICE: BELAPU
BELAPU VILLAGE, PANIYOOR, KAUP TALUK
16
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
UDUPI DISTRICT-574 117
REP. BY ITS PRESIDENT
MR. DEVIPRASAD SHETTY
AGE: 55 YEARS.
2. SRI PANDU SHETTY
S/O. LATE MUDDANNA SHETTY
AGE: 66 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
YELLUR VILLAGE, POST PANIYOOR
KAUP TALUK, UDUPI DISTRICT-574 117.
3. SRI VIMALA ANCHAN
S/O. SHESHAPPA KARKERA
AGE: 58 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
BELAPU VILLAGE, POST PANIYOOR
KAUP TALUK, UDUPI DISTRICT-574 117.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES
KUNDAPURA SUB-DIVISION
17
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17591/2023
BETWEEN:
1. KATAPADY AGRICULTURAL SERVICE
CO-OPERATIVE BANK LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: "SAHAKARI SOWDHA"
KATAPADY, UDUPI TALUK
UDUPI DISTRICT-574 105
REP. BY ITS PRESIDENT
MR. VIJAYA KUMAR UDYAVARA
AGE: 58 YEARS
2. SRI INDUSHEKHAR
S/O. SOORAPPA POOJARY
AGE: 60 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
YENAGUDDE, POST KATAPADY
UDUPI TALUK & DISTRICT-574 105.
3. SRI RAVI KUMAR
S/O. BOLA POOJARY
AGE: 58 YEARS
DIRECTOR OF THE FIRST PETITIONER SOCIETY
KALAIL BAILU, UDYAVARA
UDUPI TALUK & DISTRICT-574 105.
...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
18
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI. SIDDARTH BABU RAO, A.G.A.)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.17673/2023
BETWEEN:
UPPINANGADY CO-OPERATIVE
AGRICULTURAL SOCIETY LIMITED
NO.DRG/S/2635/76-77
NEAR UPPINANGADY BUST STAND
UPPINANGADY-574 241
19
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
PUTTUR TALUK, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
K. V. PRASAD, S/O. LATE RAMA BHAT
AGED 53 YEARS
R/AT KAYARPADY, ILANTHILA VILLAGE
BELTHANGADY TALUK
D.K.DISTRICT-574 241
REG., UNDER CO-OP. SOCIETIES ACT, 1959
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING,
NEW SAYYAJIRAO ROAD
MYSORE-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
4. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
20
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
ALSO THE ENTIRE RECORDS PERTAINING TO CIRCULAR
DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24, FROM THE
FILE OF THE RESPONDENT NO.3 (ANNEXURE B) AND ETC.
IN WP NO.18240/2023
BETWEEN:
SANOOR VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: SANOOR, SANOOR VILLAGE &
AMP: POST, KARKALA TALUK,
UDUPI DISTRICT-574 114
REP., BY ITS PRESIDENT, MR.ALEX D'SILVA
AGE: 78 YEARS
...PETITIONER
(BY SRI VEERESH M. UPPIN AND
SRI MAHESH R. UPPIN, ADVOCATES)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD, MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
21
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.18259/2023
BETWEEN:
BELVAI CO-OPERATIVE AGRICULTURAL
SOCIETY LTD., SWARNASOUDHA, BELVAI
MOODBIDRI TALUK, D.K-574 213
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT 1959
REPRESENTED BY ITS PRESIDENT
SRI BHASKAR S. KOTIAN.
...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ALI ASKER ROAD, BENGALURU-560 052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDING
OPP CORPORATION OFFICE
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF
CO-OPERATIVE SOCIETIES
MANGALORE SUB-DIVISION
SCDCC BANK BUILDING
22
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
K.S RAO ROAD, KODIYALBAIL
MANGALORE-574 003.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE IMPUGNED
CIRCULAR ISSUED BY THE RESPONDENT NO.3 JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITA/B/GRA.PAM.PYAX/C.R/16/2023-24 DATED
28.07.2023 AND ETC.
IN WP NO.18272/2023
BETWEEN:
MUNDKUR VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: MUNDKUR, MUNDKUR VILLAGE & POST
KARKALA TALUK, UDUPI DISTRICT-576 121
REP. BY ITS PRESIDENT, MR. M. VADIRAJA SHETTY
AGE: 74 YEARS.
...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
23
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.18278/2023
BETWEEN:
MALA KERVASHE VYAVASAYA SEVA
SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: MALA, MALA VILLAGE & POST
KARKALA TALUK, UDUPI DISTRICT-574 122
REP. BY ITS PRESIDENT
MR.ANIL S. POOJARY
AGED 46 YEARS
...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
24
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.18288/2023
BETWEEN:
BOLA VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: BOLA
BOLA VILLAGE & POST
KARKALA TALUK, UDUPI DISTRICT-574 110
REP. BY ITS PRESIDENT
MR. SADASHIVA SHETTY (AGE: 61 YEARS).
...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
25
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.
IN WP NO.18292/2023
BETWEEN:
HEBRI VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: HEBRI, HEBRI VILLAGE & POST
HEBRI TALUK, UDUPI DISTRICT-576 112
REP. BY ITS PRESIDENT
MR. B. KARUNAKARA SHETTY
AGE: 68 YEARS.
...PETITIONER
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
26
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI. SESHU V., H.C.G.P.)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.
IN WP NO.18313/2023
BETWEEN:
NEEREBAILOOR VYAVASAYA SEVA
SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS, 1959)
HEAD OFFICE: NEEREBAILOOR
NEERE VILLAGE & POST
KARKALA TALUK, UDUPI DISTRICT-576 102
BY ITS PRESIDENT
MR. NEERE RAVEENDRA NAYAK,
AGE: 52 YEARS.
27
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
...PETITIONER
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD, MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.
IN WP NO.18378/2023
BETWEEN:
BELMAN VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: BELMAN
BELMAN VILLAGE & POST
KARKALA TALUK, UDUPI DISTRICT-574 111
28
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
REP. BY ITS PRESIDENT
MR. NITHYANANDA SHETTY
AGE: 54 YEARS.
...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD, MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.
IN WP NO.18392/2023
BETWEEN:
SHIRVA SAHAKARI VYAVASAYIKA SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: SHIRVA
29
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
SHIRVA VILLAGE & POST, KAUP TALUK
UDUPI DISTRICT-574 116
REP. BY ITS PRESIDENT
MR. PRASAD S. SHETTY
AGED 49 YEARS.
...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES, KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.
30
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN WP NO.18441/2023
BETWEEN:
VARANGA CO-OPERATIVE AGRICULTURAL SOCIETY LTD.,
SUVARNA SAHAKARI NILAYA, VARANGA POST
HEBRI TALUK, D.K.-574 108
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT 1959
REPRESENTED BY ITS PRESIDENT
SRI K. CHANDRASHEKARA BAYARI.
...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, ALI ASKER ROAD,
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDING
OPP CORPORATION OFFICE
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR OF
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTI KATTE, KUNDAPURA
UDUPI DISTRICT-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE IMPUGNED
31
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
CIRCULAR ISSUED BY THE RESPONDENT NO.3 JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28.07.2023 AND ETC.
IN WP NO.18873/2023
BETWEEN:
SAVANOOR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
NO.2630, SAVANOOR, KADABA TALUK-574 202,
D.K. DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
GANESHA NIDVANNAYA N.
S/O. NARAYANA NIDVANNAYA
AGED 47 YEARS
R/A SAVANOOR, KADABA TALUK-574 202
D.K. DISTRICT
REG. UNDER KARNATAKA CO-OP.
SOCIETIES ACT, 1959.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION, PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD, MYSORE-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
32
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K.DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS
PERTAINING TO THE CIRCULAR DATED:28.07.2023 IN
NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
ALSO THE ENTIRE RECORDS PERTAINING TO CIRCULAR
DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24, FROM THE
FILE OF THE RESPONDENT NO.3 (ANNEXURE B) AND ETC.
IN WP NO.18878/2023
BETWEEN:
ALANKARU PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
NO.DRG/S/2628/1976-77
ALANKARU, KADABA TALUK
POST: ALANKARU-574 285, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
DHARMAPALA RAO K., S/O. KRISHNA HEDGE
AGED 67 YEARS
ALANKARU KADABA TALUK,
D.K.DISTRICT-574 285
REG. UNDER KARNATAKA CO-OP.
SOCIETIES ACT, 1959.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE-560 001.
33
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION,
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSORE-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K.DISTRICT-575 001.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS
PERTAINING TO THE CIRCULAR DATED:28.07.2023 IN
NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
ALSO THE ENTIRE RECORDS PERTAINING TO CIRCULAR
DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24, FROM THE
FILE OF THE RESPONDENT NO.3 (ANNEXURE B) AND ETC.
IN WP NO 18888/2023
BETWEEN
MURULYA ENMUR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
NO.DRP/RGN/13766/1998-99,
ALEKKADI, POST MURULYA,
SULLIA TALUK 574 328, D.K DISTRICT,
REPRESENTED BY ITS PRESENT PRESIDENT
SMT. KUSUMAVATHI RAI. K.G.
AGED 62 YEARS
W/O LATE CHADNRASHEKAR RAI
R/A GUTTHU, YENMUR,
34
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
SULLIA TALUK 574 328, D.K DISTRICT
REG. UNDER KARNATAKA CO-OP. SOCEITIES
ACT, 1959
...PETITIONER
(BY SRI. KESHAVA BHAT A, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE - 560001
2. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
MYSORE DIVISION, PUBLIC OFFICE BUILDING,
NEW SAYYAJIRAO ROAD, MYSORE - 570024
3. THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, PUTTUR SUB- DIVISION,
PUTTUR - 574201, D.K. DISTRICT
4. DEPUTY REGISTRAR OF CO-OEPRATIVE SOCIETIES
JANATA BAZAR BUILDING, NEAR GANAPATI HIGH
SCHOOL ROAD, MANGALURU
D.K. DISTRICT- 575001
...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO CALL FOR
ENTIRE RECORDS PERTAINING TO THE CIRCULAR DTD
28.07.2023 NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-
24, FROM THE FILE FO THE R2 VIDE ANNEXURE-A AND ETC.
IN WP NO 18894/2023
BETWEEN
1. INNANJE VYAVASAYA SEVA SAHAKARI
SANGHA LTD, INNANJE, UDUPI TALUK,
UDUPI DISTRICT, REGISTERED UNDER
35
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
CO OPERATIVE SOCIETIES ACT 1959,
REPRESENTED BY ITS PRESIDENT
P RAJESH RAO,
AGED ABOUT 50 YEARS,
S/O LATE RANGA RAO,
PANGALA VILLAGE, KAUP TALUK ,
UDUPI DISTRICT - 572011
2.
PRAKASH SHETTY
MEMBER / PRESENT DIRECTOR OF
INNANJE VYAVASAYA SEVA
SAHAKARI SANGHA LTD
AGED ABOUT 50 YEARS,
S/O LATE SUBBAYYA SHETTY
KAIYARU MANE, PAJAI, KUNJARUGIRI
UDUPI DISTRICT - 572011
3.
SHAKUNTALA G NAIK
MEMBER / PRESENT DIRECTOR OF
INNANJE VYAVASAYA SEVA
SAHAKARI SANGHA LTD
AGED ABOUT 50 YEARS,
W/O KUMAR MUDUMBU
INNAJE POST, KAUP TALUK,
UDUPI DISTRICT - 572011
...PETITIONERS
(BY SRI. K PRASANNA SHETTY., ADVOCATE)
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO OPERATION
VIKAS SOUDHA, BANGALORE - 560001
REP BY ITS SECRETARY
2. THE REGISTRAR OF CO OPERATIVE SOCIETIES,
ALI ASKER ROAD, BANGALORE - 560052
3. THE JOINT REGISTRAR OF CO OPERATIVE
SOCIETIES, MYSORE REGION,
MYSORE, PUBLIC OFFICE BUILDING,
36
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
NEW SAYYAJI RAO ROAD, MYSURU - 570024
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB DIVISION,
SANJEEVA PRABHU BUILDING,
MASTIKATTE ROAD, KUNDAPURA - 576201
...RESPONDENTS
(BY SRI. SESHU.V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS DT
28/07/2023BEARINGNOJ.R.M./ADMIN/B/GRAMA.PA.PACKS/C.R
.16/2023-24 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND ETC.
IN WP NO 18913/2023
BETWEEN
VITTAL PADNOOR AGRICULTURAL SERVICE
CO-OPERATIVE SOCIETY LIMITED
NO.DRG/S/2610/1976-77
POST. KODANGAYI, BANTWALA TALUK,
D.K DISTRICT-574243
REPRESENTED BY ITS PRESENT PERSIDENT
K. SUBHASCHANDRA SHETTY
AGED 55 YEARS,
R/A KODANGAYI, BANTWALA TALUK,
D.K DISTRICT-574243
REG. UNDER KARNATAKA CO-OP. SOCIETIES ACT, 1959
...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE - 560001
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
37
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
MYSORE DIVISION, PUBLIC OFFICE BUILDING,
NEW SAYYAJIRAO ROAD, MYSORE - 570024
3. THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MANGALURU SUB-DIVISION,
DCC BANK BUILDINGS,
K.S RAO ROAD, KODIYALABAIL,
MAGALURU 575 001, D.K. DISTRICT
4. DEPUTY REGISTRAR OF CO-OEPRATIVE SOCIETIES
JANATA BAZAR BUILDING,
NEAR GANAPATI HIGH SCHOOL ROAD,
MANGALURU, D.K. DISTRICT- 575001
...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO CALL FOR
ENTIRE RECORDS PERTAINING TO THE CIRCULAR DTD
28.07.2023INNO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023.
24 FROM THE FILE OF THE R2(VIDE ANNX-A) AND ETC.
IN WP NO 18915/2023
BETWEEN
KAIRANGALA AGRICULTURAL SERVICE
CO-OPERATIVE SOCIETY LIMITED
NO. DRG/S/2606/1976-77
KAIRANGALA, POST. KAIRANGALA
ULLALA TALUK, D.K DISTIRCT-574153
REPRESENTED BY ITS PRESENT PRESIDENT
M. HAMESH CHOWTA,
S/O RAMAKRISHNA CHOWTA
AGED 65 YEARS,
R/A CHAKRAKODI, BALEPUNI VILLAGE AND POST,
ULLALA TALUK, D.K DISTRICT-574153
REG. UNDER KARNATAKA CO-OP. SOCIETIES ACT 1959
...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)
38
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE - 560001
2. THE JOINT REGISTRAR OF
CO OPERATIVE SOCIETIES
MYSORE DIVISION, PUBLIC OFFICE BUILDING,
NEW SAYYAJIRAO ROAD, MYSORE - 570024
3. THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MANGALURU SUB-DIVISION,
DCC BANK BUILDING, K.S. RAO ROAD,
KODIYALABAIL, MANGALURU 575 001
D.K. DISTRICT
4. DEPUTY REGISTRAR OF CO OPERATIVE
SOCIETIES, JANATA BAZAR BUILDING,
NEAR GANAPATI HIGH SCHOOL ROAD,
MANGALURU, D.K. DISTRICT- 575001
...RESPONDENTS
(BY SRI. SESHU.V., HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DTD 28.07.2023 IN
NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE R2 VIDE ANNEXURE-A AND ETC.
IN WP NO 18925/2023
BETWEEN
AMTADY AGRICULTURAL SERVICE
CO-OPERATIVE SOCIETY LIMITED
NO. DRG/S/2605/76-77
POST MODANKAPU, BANTWAL TLAUK,
D.K. DISTRICT, 574 219
REPRESENTED BY ITS PRESENT PRESIDENT,
39
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
SMT. MALLIKA V. SHETTY, AGED 53 YEARS
R/AT AMTADY, POST MODANKAPU
BANTWAL TALUK, D.K. DISTRICT-574259
...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE - 560001
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION, PUBLIC OFFICE BUILDING,
NEW SAYYAJIRAO ROAD, MYSORE - 570024
3. THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MANGALURU SUB-DIVISION,
DCC BANK BUILDING, K.S. RAO ROAD,
KODIYALABAIL, MANGALURU 575 001
D.K. DISTRICT
4. DEPUTY REGISTRAR OF CO-OEPRATIVE SOCIETIES
JANATA BAZAR BUILDING, NEAR GANAPATI HIGH
SCHOOL ROAD, MANGALURU,
D.K. DISTRICT- 575001
...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO CALL FOR
ENTIRE RECORDS PERTAINING TO THE CIRCULAR DTD
28.07.2023 IN O.JRM/AADALITHA/B/GRA.PUM.FAX.CR16/2023-
24, FROM THE FILE OF THE R2 VIDE ANNEXURE-A AND ETC.
IN WP NO 19111/2023
BETWEEN
PANAJE CO-OPERATIVE AGRICULTURAL
SOCIETY LIMITED, NO. L 372,
40
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
PANAJE TOWN, POST PANJE 574 259
PUTTUR TALUK, D K DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
PADMANABHA B, S/O GOPLAKRISHNA NAYAK
AGED ABOUT 65 YEARS,
R/AT NIDPALLI VILLAGE, PUTTUR TALUK,
DK DISTRICT (REGISTERED UNDER KARANTAKA
CO-OP SOCIETIES ACT 1959)
...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO OPERATIVE SOCIETY
VIDHAN SOUDHA, BANGALORE 560001
2. THE JOINT REGISTRAR OF
CO OPERATIVE SOCIETIES
MYSORE DIVISION, PUBLIC OFFICE BUILDING,
NEW SAYYAJIRAO ROAD, MYSORE 570024
3. THE ASSISTANT REGISTRAR OF CO OPERATIVE
SOCIETIES, PUTTUR SUB DIVISION,
PUTTUR 574 201, D K DISTRICT
4. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATHI HIGH SCHOOL ROAD,
MANGALURU, D K DISTRICT 575 001
...RESPONDENTS
(BY SRI. SESHU.V., HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED 28/07/2023
IN NO. JRM / AADALITHA / B/ GRA.PUM/FAX/CR16/2023-24,
FROM THE FILE OF THE R2 (VIDE ANNEXURE-A) AND ETC.
41
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN WP NO 19275/2023
BETWEEN
1. THE MOLAHALLI VYAVASAYA SEVA
SAHAKARI SANGHA, BIDKALKATTE,
KUNDAPURA TALUK, UDUPI DISTRICT,
REGISTERED UNDER CO OPERATIVE
SOCIETIES 1959, REPRESENED BY ITS PRESIDENT
M MAHESH HEGDE, AGED ABOUT 57 YEARS,
S/O B JAYARAMA HEGDE,
JAYARATHNA NILAYA, MOLAHALLI POST,
KUNDAPURA TALUK, UDUPI 576222
2. DHEENAPAL SHETTY
MEMBER/ DIRECTOR OF PETITIONER NO 1,
AGED ABOUT 65 YEARS,
R/O SHAMBHAVI NILAYA, KATTE MANE,
MOLAHALLI POST, KUNDAPURA TALUK,
UDUPI DISTRICT 572101
3. LAVAKARA SHETTY
MEMBER/DIRECTOR OF PETITIONER NO 1,
AGED ABOUT 55 YEARS,
S/O RAGHURAMA SHETTY,
R/O KUNDAPURA SHETTY,
UDUPI DISTRICT 572101
...PETITIONERS
(BY SRI. K. PRASANNA SHETTY., ADVOCATE)
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO OPERATION,
VIKAS SOUDHA, BANGALORE 560001
REP BY ITS SECRETARY
2. THE REGISTRAR CO OPERATIVE SOCIETIES,
ALI ASKER ROAD, BANGALORE 560052
3. THE JOINT REGISTRAR OF
42
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
CO OPERATIVE SOCIETIES
MYSORE REGION,
MYSORE PUBLIC OFFICE BUILDING,
NEW SAYYAJI RAO ROAD,
MYSURU 570024
4. THE ASSISTANT REGISTRAR
CO OPERATIVE SOCIETIES,
KUNDAPURA SUB DIVISION,
SANJEEVA PRABHU BUILDING,
MASTIKATTE ROAD, KUNDAPURA 576201
...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO QUASH THE
ORDERS DTD 28.07.2023 BEARING
NO.JRM/ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/4SR/86/2023-24 PASSED BY
THE R4 MARKED AS ANNEXURE-B AND ETC.
IN WP NO.19280/2023
BETWEEN:
1. THE KUNDAPURA VYAVASAYA SEVA
SAHAKARI SANGHA, KUNDAPURA TALUK
UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
KRISHNAMOORTI
AGED ABOUT 52 YEARS
S/O. DINAKARA RAO
KUNDAPURA POST AND VILLAGE
KUNDAPURA TALUK, UDUPI-576 201.
2. S. ANNAYYA P.
MEMBER/DIRECTOR OF PETITIONER SOCIETY
AGED ABOUT 63 YEARS
43
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
S/O. CHENNA POOJARI
R/O. 4-6, SHRI CHINMAYI
KODI ROAD, NEAR SHANESHWARA TEMPLE
HANGALOOR, UDUPI DISTRICT-576 201.
3. BHASKAR SHRIYAN
MEMBER/DIRECTOR OF PETITIONER SOCIETY
AGED ABOUT 55 YEARS
S/O. ANAND SHRIYAN
R/O. 531/6 KUMAR NIVASA
CHIKKAN SAL ROAD, KUNDAPURA TALUK
UDUPI DISTRICT-576 201.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR CO-OPERATIVE SOCIETIES
ALI ASKER ROAD, BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION, MYSORE
PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
44
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
IN WP NO.19347/2023
BETWEEN:
1. THE BYNDOOR VYAVASAYA SEVA
SAHAKARI SANGHA
YADTARE, KUNDAPURA TALUK
UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
TAGGARSE NARAYANA HEGDE
AGED ABOUT 75 YEARS
S/O. JANMANE NAGAYYA SHETTY
KANTADA MANE THAGGARSE
KUNAPURA TALUK, UDUPI-572 101.
2. K. BABU SHETTY
MEMBER/DIRECTOR OF PETITIONER NO.1
AGED ABOUT 70 YEARS
S/O. NAGAYYA SHETTY
R/O. 14-85A, ADITHI THAGGARSE
KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
3. SADASHIVA D.
MEMBER/DIRECTOR OF PETITIONER NO.1
AGED ABOUT 64 YEARS
S/O. THIMMAPPA
R/O. SRI GURUPRIYA
SOMESHWARA ROAD, BYNDOOR,
KUNDAPURA
UDUPI DISTRICT-572 101.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
45
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR
CO-OPERATIVE SOCIETIES
ALI ASKER ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION, MYSORE
PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASST. REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
IN WP NO.19349/2023
BETWEEN:
1. THE KHAMBADAKONE RAITHARA SEVA
46
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
SAHAKARI SANGHA LTD.,
UPPUNDA, BYNDOOR TALUK
UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
S. PRAKASHCHANDRA SHETTY
AGED ABOUT 63 YEARS
S/O. Y. CHANDRASHEKAR SHETTY
MEKODU, 11TH ULLURU, MUDUMATTA POST
BYNDOOR TALUK, UDUPI DISTRICT-576 232.
2. ESHWAR HAKLATHOD
AGED ABOUT 56 YEARS
S/O. MARLA HAKLATHOD
R/O. HAKLATHOD, POST: KAMBADAKONE
BYNDOOR TALUK
UDUPI DISTRICT-572 101.
3. GURURAJ HEBBAR
AGED ABOUT 44 YEARS
S/O. SHESHAGIRI HEBBAR
R/O. KAMBADAKONE MAIN ROAD
KAMBADAKONE POST, BYNDOOR TALUK
UDUPI DISTRICT-572 104.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR
CO-OPERATIVE SOCIETIES
ALI ASKER ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION, MYSORE
47
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
IN WP NO.19420/2023
BETWEEN:
1. THE BELVE VYAVASAYA SEVA
SAHAKARI SANGHA LTD.,
BELVE, KUNDAPURA TALUK
UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
S. JAYARAMA SHETTY
AGED ABOUT 67 YEARS
S/O. SHIVARAMA SHETTY
BELVE POST AND VILLAGE
HEBRI TALUK, UDUPI DISTRICT-576 212.
2. HARISH KINI
MEMBER/PRESENT DIRECTOR OF
48
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
PETITIONER NO.1
AGED ABOUT 56 YEARS
S/O. SHRINIVASA KINI
R/O. SOORGOLI BELVE POST
KUNDAPURA TALUK
UDUPI DISTRICT-570 112.
3. SEETHARAMA SHETTY
MEMBER/PRESENT DIRECTOR OF PETITIONER NO.1
AGED ABOUT 56 YEARS
S/O. KUSTAPPA SHETTY
R/O. 2-275 NEAR HENGAVALLI SCHOOL
KUNDAPURA TALUK
UDUPI DISTRICT-570 112.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR
CO-OPERATIVE SOCIETIES
ALI ASKER ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION,
MYSORE PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
49
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
IN WP NO.19517/2023
BETWEEN:
1. THE KARKUNJE SAHAKARI VYAVASAYIKA
SANGHA, KARKUNJE, KUNDAPURA TALUK
UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SUDHAKAR SHETTY
AGED ABOUT 67 YEARS
S/O. KRISHNAPPA SHETTY
R/O. 254/3, BHANDYA SUDHAKAR SHETTY
MANE ROAD, BEHIND RELIANCE PETROL
ANKADAKATTE, KOTESHWARA,
KUNDAPURA TALUK, UDUPI DISTRICT-572 101.
2. RAJEEVA SHETTY BIJRI
AGED ABOUT 62 YEARS
S/O. GOVINDA SHETTY
R/O. 1/455, MUKKODU BIJRI
KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
3. N. MAHAMMAD
AGED ABOUT 78 YEARS
S/O. BABU BYARI
R/O. NERALAKATTE, KARKUNJE POST
KUNDAPURA TALUK
50
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
UDUPI DISTRICT-572 101.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR
CO-OPERATIVE SOCIETIES
ALI ASKER ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION, MYSORE
PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
51
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN WP NO.19526/2023
BETWEEN:
1. THE BASRUR VYAVASAYA SEVA
SAHAKARI SANGHA, BASRUR
KUNDAPURA TALUK, UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS VICE PRESIDENT
VIKAS HEDGE K.
AGED ABOUT 42 YEARS
S/O. SRIDHARA HEGDE
R/O. 7-22-1, DHARITHI
KOLKERE, BASRUR
KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
2. SANJEEVA POOJARY
AGED ABOUT 60 YEARS
S/O. SHESHA POOJARY
R/O. 4/47/3, BASRUR MAKKIMANE
KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
3. K. MAHALINGA
AGED ABOUT 57 YEARS
S/O. KORAGA
R/O. 07-35A, KOLKERE,
NEAR MISSION COMPOUND
BASRUR, KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
52
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. THE REGISTRAR
CO-OPERATIVE SOCIETIES
ALI ASKER ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION, MYSORE
PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
IN WP NO.19528/2023
BETWEEN:
1. THE KAVRADI SAHAKARI VYAVASAYIKA
SANGHA, KANDLURU, KUNDAPURA TALUK
UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SADANANDA
AGED ABOUT 47 YEARS
S/O. SHANKAR MOGAVEERA
53
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
R/O. 1-192/1, PAVITHRA SADANA
NEAR BRIDGE BALKUR
KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
2. CHANDRASHEKAR HEGDE
AGED ABOUT 65 YEARS
S/O. KRISHNAPPA HEGDE
R/O. DABBE KATTE, JAPTHI POST
KUNDAPURA TALUK
UDUPI DISTRICT-572 011.
3. SANTHOSH POOJARI
AGED ABOUT 51 YEARS
S/O. KUSTA POOJARI
R/O. II/227/3, GUBBIHADI BETTU ROAD
BALKUR, KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR
CO-OPERATIVE SOCIETIES
ALI ASKER ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION, MYSORE
PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
54
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
IN WP NO.19542/2023
BETWEEN:
1. THE MANANJE VYAVASAYA SEVA
SAHAKARI SANGHA, KAMALASHILE
UDUPI DISTRICT
REGISTERED UNDER CO-OPERATIVE
SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SHANKAR NARAYANA YADIYALA
AGED ABOUT 75 YEARS
S/O. SUBRAYA YADIYALA
R/O. SHADABERU, HALLIHOLE
KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
2. PRABHAKARA NAIK
AGED ABOUT 45 YEARS
S/O. B. HERIYA NAIK
R/O. 3-75, ARMANEKODLU
HALLIHOLE VILLAGE
KUNDAPURA TALUK
UDUPI TALUK-572 101.
3. NAGAPPA POOJARI
55
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WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
AGED ABOUT 57 YEARS
S/O. MANJA POOJARY
R/O. VAGABEELU, YALABERU
KAMALASHILE, KUNDAPURA TALUK
UDUPI DISTRICT-572 101.
...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR CO-OPERATIVE SOCIETIES
ALI ASKER ROAD, BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE REGION, MYSORE
PUBLIC OFFICE BUILDING
NEW SAYYAJI RAO ROAD
MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
KUNDAPURA SUB-DIVISION
SANJEEVA PRABHU BUILDING
MASTIKATTE ROAD
KUNDAPURA-576 201.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
56
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN WP NO.19589/2023
BETWEEN:
KAVALAPADUR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.CMW:243:CLM:91/96-97, VAGGA,
BANTWALA TALUK, D.K.DISTRICT - 574 265
REPRESENTED BY ITS
PRESENT PRESIDENT
K. PRAMOD KUMAR RAI
S/O. LATE H. NARAYANA RAI
AGED 51 YEARS
R/AT VAGGA, BANTWAL TALUK
D.K. DISTRICT-574 265.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MANGALURU SUB-DIVISION
DCC BANK BUILDING, K.S. RAO ROAD
KODIYALBAIL, MANGLURU-575 001
D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
57
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 07.08.2023 IN NO.AR36:S2:39:PLN:2023-
24, FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.19590/2023
BETWEEN:
KADABA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2631/1976-77
YOGAKSHEMA BUILDING, KADABA
KADABA POST, KADABA TALUK
POST: ALANKARU-574 221, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
RAMESH KALPURE, S/O. NARAYANA BHAT
AGED 55 YEARS
R/A KADABA, KADABA TALUK
D.K. DISTRICT-574 221.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA,
58
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201,
D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU,
D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.19619/2023
BETWEEN:
KAVALA MOODUR AGRICULTURAL
SERVICE CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
59
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
NO. D.R.P./A.D.M./C.R./29/R.G.N.13751/94-95
KAVALAKATTE, BANTWALA TALUK
D.K.DISTRICT - 574 265
REPRESENTED BY ITS PRESENT PRESIDENT
B. PADMASHEKARA KUMAR
S/O. B. SANATH KUMAR RAI
AGED 56 YEARS
R/AT KAVALAKATTE, POST: KAVALAKATTE
BANTWAL TALUK, D.K.DISTRICT-574 265.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MANGALURU SUB-DIVISION
DCC BANK BUILDING, K.S. RAO ROAD
KODIYALBAIL, MANGALURU-575 001
D.K. DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
60
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 07.08.2023 IN NO.AR36:S2:39:PLN:2023-
24, FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.19642/2023
BETWEEN:
KAVU PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
MO.DRG/S/2634/1976-77, KAVU,
PUTTUR TALUK, POST: KAVU-574 223
D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
N. ACHUTHA MOODETHAYA
S/O. SUBRAYA MOODETHAYA
AGED 68 YEARS
R/A NANYA, KAVU, PUTTUR TALUK
D.K. DISTRICT-574 223.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
61
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WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.19678/2023
BETWEEN:
1. PANEMANGALORE RYTHARA SEVA SAHAKARI
SANGHA LTD., OFFICE AT. PANEMANGALORE
BANTWAL TALUK, D.K. DISTRICT-574 231
REPRESENTED BY ITS PRESIDENT
SRI JAYASHANKAR BASRITHAYA
S/O. ANANDARAYA BASRITHAYA
AGED ABOUT 62 YEARS.
2. FARANGIPET VYAVASAYA SEVA SAHAKARI
SANGHA LTD., OFFICE AT. FRARABGIPET
BANTWAL TALUK, D.K. DISTRICT-574 143
REPRESENTED BY ITS PRESIDENT
SRI SUBRAMANAYA RAO
S/O. LATE. P. NARAYANA RAO
AGED ABOUT 63 YEARS.
62
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AND CONNECTED OTHER MATTERS
3. MANINALKURU SEVA SAHAKARI SANGHA LTD.,
OFFICE AT. SARAPADI, BANTWAL TALUK
D.K. DISTRICT-574 211
REPRESENTED BY ITS PRESIDENT
SRI RAMAKRISHNA K
S/O. NARASIMHA MAYYA
AGED ABOUT 68 YEARS.
4. BANTWAL VYAVASAYA SEVA SAHAKARI
SANGHA LTD., OFFICE AT BANTWAL TOWN
BANTWAL TALUK, D.K.DISTRICT-574 211
REPRESENTED BY ITS PRESIDENT
SRI B. PADMANABHA
S/O. AMMU DEVADIGA
AGED ABOUT 66 YEARS.
5. POLALI VYAVASAYA SEVA SAHAKARI
SANGHA LTD., OFFICE AT POLALI,
BANTWAL TALUK, D.K.DISTRICT-574 219
REPRESENTED BY ITS PRESIDENT
SRI SAMPATH KUMAR SHETTY
S/O. KUMAR SHETTY
AGED ABOUT 63 YEARS.
6. KALLADKA RYTHARA SEVA SAHAKARI
SANGHA LTD., OFFICE AT KALLADKA,
BANTWAL TALUK, D.K. DISTRICT-574 222
REPRESENTED BY ITS PRESIDENT
SRI K. PADMANABHA KOTTARI
S/O. KORAGA KOTTARI
AGED ABOUT 74 YEARS.
7. NERALAKATTE CO-OPERATIVE AGRICULTURAL
SOCIETY LTD., OFFICE AT NERALAKATTE
BANTWAL TALUK, D.K.DISTRICT-574 253
REPRESENTED BY ITS PRESIDENT
SRI PUSHPARAJA CHOWTA
S/O. VENKAPPA CHOWTA
AGED ABOUT 50 YEARS
63
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AND CONNECTED OTHER MATTERS
8. KAROPAADI VYAVASAYIKA SAHAKARI
SANGHA LTD., OFFICE AT KAROPAADI
BANTWAL TALUK, D.K.DISTRICT-574 279
REPRESENTED BY ITS PRESIDENT
SRI B. VIGNESHWARA BHAT
S/O. LATE. GOVINDA BHAT
AGED ABOUT 60 YEARS.
9. PILATHBETTU VYAVASAYA SEVA SAHAKARA
SANGHA LTD., OFFICE AT PUNJALAKATTE
BANTWAL TALUK, D.K.DISTRICT-574 233
REPRESENTED BY ITS PRESIDENT
SRI LAKSHMINARAYANA UDUPA
S/O. NARAYANA UDUPA
AGED ABOUT 61 YEARS.
10. VAMADAPADVU VYAVASAYA SEVA SAHAKARA
SANGHA (N) OFFICE AT VAMANAPADAVU
BANTWAL TALUK, D.K.DISTRICT-574 324
REPRESENTED BY ITS PRESIDENT
SRI KAMALA SHETTY
S/O. SEETHARAMA SHETTY
AGED ABOUT 36 YEARS.
11. MANCHI VYAVASAYA SEVA SAHAKARI
SANGHA LTD., OFFICE AT MANCHI KUKKAJE
BANTWAL TALUK, D.K.DISTRICT-574 323
REPRESENTED BY ITS PRESIDENT
SRI B. UMMAR
S/O. ABDUL KHADAR
AGED ABOUT 67 YEARS.
12. SIDDAKATTE CO-OPERATIVE VYAVASAHIKA
SANGHA (N), OFFICE AT F.F.124/1947,
SIDDAKATTE, BANTWAL TALUK
D.K.DISTRICT-574 237
REPRESENTED BY ITS PRESIDENT
SRI PRABHAKAR PRABHU
S/O. SADASHIVA PRABHU
AGED ABOUT 48 YEARS.
64
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WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
PETITIONERS SOCIETIES ARE REGISTERED UNDER
KARNATAKA CO-OPERATIVE SOCIETIES ACT-1959.
...PETITIONERS
(BY SRI ROHITH B. J., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF CO-OPERATION
M.S.BUILDING, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
HAVING OFFICE AT
GOVERNMENT OFFICER BUILDING
NEW SAYYAJI ROAD, MYSURU-570 001.
3. THE DISTRICT REGISTRAR OF CO-OPERATIVE
SOCIETIES, JANATA BAJAR, KODIYALBAIL
MANGALURU, D.K.DISTRICT-575 003.
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MANGALURU SUB-DIVISION
AT OFFICE OF SCDCC BUILDING
K.S.RAO ROAD, KODIYALBAIL
MANGALURU, D.K.DISTRICT-575 003.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO QUASH THE
CIRCULAR/LETTER ISSUED BY THE 2ND RESPONDENT BEARING
NO.JRM/ADALITHA/B/GR. PAN. PACS/C.R-16/2023-24
DATED:28.07.2023, PRODUCED AT ANNEXURE-D AND ETC.
IN WP NO.19699/2023
BETWEEN:
NELLYADY PRIMARY AGRICULTURAL
65
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
REGD. NO.145, NELLYADY
NELLYADY VILLAGE & POST-574 229
KADABA TALUK, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
BALAKRISHNA B., S/O. KRISHNAPPA POOJARY
AGED 51 YEARS
R/AT NELLYADY, KADABA TALUK
D.K.DISTRICT-574 229.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, A.G.A.)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
66
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.19706/2023
BETWEEN:
KUMBRA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2629/1976-77
KUMBRA, VALAMOGRU VILLAGE
PUTTUR TALUK, POST: KUMBRA-574 210
D.K. DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
PRAKASHCHANDRA RAI K.
S/O. LATE VITTAL RAI
AGED 57 YEARS
R/A KUMBRA, PUTTUR TALUK
D.K.DISTRICT-574 210.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
67
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.19989/2023
BETWEEN:
KOKKADA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.A.R./37/R.S.R./26/2002-03
SHATHA SAHAKARI SOUDHA
NO.F.F.44302, KOKKADA POST
BELTHANGADY TALUK-574 030
D.K. DISTRICT
REPRESENTED BY ITS PRESENT DIRECTOR
P. KUSHALAPPA GOWDA
S/O. LATE GANAPPANA GOWDA
AGED 72 YEARS
R/AT KILANGODI, KALANJA
SULLIA TALUK, D.K.DISTRICT-574 212.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
68
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION, PUTTUR-574 201
D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU
D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.19992/2023
BETWEEN:
KALANJA BALILA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
69
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.A.R./37/R.S.R./613/2002-03
SAHAKARI SADANA, KOTEMUNDUGARU
POST: KALANJA, SULLIA TALUK-574 212
D.K.DISTRICT
REPRESENTED BY ITS PRESENT DIRECTOR
AJITHA RAO K., S/O. VINAYACHANDRA K.
AGED 42 YEARS
R/A KILANGODI, KALANJA
SULLIA TALUK, D.K.DISTRICT-574 212.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
70
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.20105/2023
BETWEEN:
BELLARE PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2618, BELLARE, POST: BELLARE
SULLIA TALUK, D.K. DISTRICT-574 212
REPRESENTED BY ITS PRESENT PRESIDENT
SHREERAMA P.C., S/O. CHIDANANDA RAO P.S.
AGED 54 YEARS
R/A. BELLARE, SULLIA TALUK,
D.K.DISTRICT-574 212.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSURU-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K.DISTRICT.
71
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.20118/2023
BETWEEN:
GUTHIGAR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2622/76-77, GUTHIGAR
POST:GUTHIGAR, SULLIA TALUK-574 218
D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
D. VENKATRAMAN GOWDA
S/O. LATE PARAMESHWARA GOWDA
AGED 60 YEARS
R/A GUTHIGAR, SULLIA TALUK,
D.K.DISTRICT-574 218.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
72
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSORE-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K. DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K.DISTRICT-575 001.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.20325/2023
BETWEEN:
THE KOTEKAR VYAVASAYA SEVA
SAHAKARI SANGHA NIYAMITHA, KOTEKAR
MANGALORE TALUK, D.K.DISTRICT-575 022
REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT,
73
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
SRI. KRISHNA SHETTY, S/O. SUBBANNA SHETTY
AGED ABOUT 59 YEARS
...PETITIONER
(BY SRI A. MAHAMAD TAHIR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD, MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
MANGALURU SUB-DIVISION
K.S.RAO ROAD, KODIALBAIL ROAD
MANGALURU-575 003.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED28-07-2023BEARINGNO.JRM/ADMINISTRATION/B/GRAM
PANCHAYAT PACS/C.R.16/2023-24 PASSED BY THE
RESPONDENT NO.3 VIDE ANNEXURE B AND ETC.
IN WP NO.20503/2023
BETWEEN:
BANNUR RYTHARA SEVA SAHAKARI SANGHA
74
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
NIYAMITA, SUVARANA SAHAKARI NILAYA
BANNUR, PUTTUR TALUK, D.K.-574 201
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI. ISHWARA BHAT.
...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REPRESENTED BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ALI ASKER ROAD, BENGALURU-560 052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDING
OPP. CORPORATION OFFICE
NEW SAYYAJI RAO ROAD
MYSORE-570 024.
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION, PUTTUR
D.K. DISTRICT-574 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE RESPONDENT NO.3
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28.07.2023 AND ETC.
75
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN WP NO.20553/2023
BETWEEN:
KOLLAMOGRU HARIHARA PRIMARY
AGRICULTURAL CREDIT CO-OPERATIVE
SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2621/76-77
HAIRHARA PALLATHADKA
SULLIA TALUK, D.K.DISTRICT-574 218
REPRESENTED BY ITS PRESENT PRESIDENT
HARSHAKUMAR D.S.
S/O. D.B.SHMBHAYYA GOWDA
AGED 64 YEARS
R/A HARIHARA PALLATHADKA
SULLIA TALUK, D.K.DISTRICT-574 218.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD, MYSORE-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K. DISTRICT.
4. DEPUTY REGISTRAR OF
76
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K.DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.20554/2023
BETWEEN:
THE AMMEMBALA SERVICE
CO-OPERATIVE BANK LTD., MUDIPPU
KURNADU, ULLAL TALUK
D.K.DISTRICT-574 153
REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI THEKKUNJE GANAPATHI RAJARANA
S/O. THEKKUNJE GANAPATHI BHAT
AGED ABOUT 59 YEARS.
...PETITIONER
(BY SRI A. MAHAMAD TAHIR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REP. BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES IN KARNATAKA
77
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
NO.1, ALI ASKAR ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MYSORE DIVISION
PUBLIC OFFICES BUILDING
NEW SAYYAJI ROAD, MYSURU-570 024.
4. THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES
MANGALURU SUB-DIVISION
K.S.RAO ROAD, KODIALBAIL ROAD
MANGALURU-575 003.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED:28.07.2023BEARINGNO.JRM/ADMINISTRATION/B/GRA
M PANCHAYAT PACS/C.R.16/2023-24 PASSED BY THE
RESPONDENT NO.3 VIDE ANNEXURE B AND ETC.
IN WP NO.20578/2023
BETWEEN:
BELTHANGADY PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRP/S9/RGN/25931/2007-08
BELTHANGADY TOWN, BELTHANGADY TALUK
D.K.DISTRICT-574 214
REPRESENTED BY ITS PRESENT PRESIDENT
AJITH KUMAR ARIGA
S/O. SHANTHAPPA ARIGA
AGED 63 YEARS
R/A BELTHANGADY, BELTHANGADY TALUK
D.K.DISTRICT-574 214.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
78
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSORE-570 024.
3. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201, D.K. DISTRICT.
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K.DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.
IN WP NO.20594/2023
BETWEEN:
KINNIGOLI VYAVASAYA SEVA
SAHAKARI SANGHA NIYAMITA
79
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
KINNIGOLI, D.K.-574150
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI. LAVA SHETTY.
...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REPRESENTED BY ITS SECRETARY.
2. THE REGISTRAR OF
CO-OPERATIVE SOCIETIES
ALI ASKER ROAD, BENGALURU-560 052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDING
OPP. CORPORATION OFFICE
NEW SAYYAJI RAO ROAD
MYSORE-570 024.
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
SCDCC BANK BUILDING
K.S.RAO ROAD, KODIYALBAIL
MANGALORE-570 003.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE RESPONDENT NO.3
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28.07.2023 AND ETC.
80
NC: 2024:KHC:25596
WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
IN WP NO.20683/2023
BETWEEN
HATHYADKA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY
LIMITED, A CO-OP. SOCIETY
REGISTERED UNDER KARNATAKA
CO-OP. SOCIETIES ACT, 1959
NO.AR-37/RSR/REG. 582/1998-99
HATHYADKA, POST: ARASINAMKKI
BELTHANGADY TALUK
D.K.DISTRICT-574 198
REPRESENTED BY ITS PRESENT
PRESIDENT, SRI. RAGHAVENDRA
NAYAK, S/O. LATE PURUSHOTHAMA
NAYAK, AGED 49 YEARS
R/A HATHYADKA ARASINAMAKKI POST
BELTHANGADY TALUK
D.K.DISTRICT-574 198.
...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETY
VIDHANA SOUDHA, BENGALURU-560 001.
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSORE DIVISION
PUBLIC OFFICE BUILDING
NEW SAYYAJIRAO ROAD
MYSORE-570 024.
3. THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION
PUTTUR-574 201.
D.K.DISTRICT.
81
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AND CONNECTED OTHER MATTERS
4. DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAZAR BUILDING
NEAR GANAPATI HIGH SCHOOL ROAD
MANGALURU, D.K. DISTRICT-575 001.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED 28/07/2023
IN NO. JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE R2 (VIDE ANNEXURE-A) AND CIRCULAR
DATED 05/08/2023 IN NO. AR37/RSR/26/2023-24, FROM THE
FILE OF THE R3 (ANNEXURE-B) AND ETC.
IN WP NO.21440/2023
BETWEEN
BANGADY SAHAKARI VYAVASAYIKA SANGHA (NI)
INDABETTU VILLAGE, BANGADY POST,
BELTHANGADY TALUK,
D.K.DISTRICT-574 214
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT,
SRI. HARISH SALIYAN,
S/O. ANANDA BANGERA
AGED ABOUT 51 YEARS.
..PETITIONER
(BY SRI KETHAN KUMAR, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REPRESENTED BY ITS SECRETARY.
82
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WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ALI ASKER ROAD, BENGALURU-560 052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES,
PUBLIC OFFICE BUILDING
OPP. CORPORATION OFFICE
NEW SAYYAJI RAO ROAD
MYSORE-570 024.
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUTTUR SUB-DIVISION,
PUTTUR, D.K.DISTRICT-574 201.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
MPUGNED CIRCULAR ISSUED BY THE R3 JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES VIDE REF NO.
JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28/07/2023 AND ETC.
IN WP NO.21971 OF 2023
BETWEEN
GURUPURA VYAVASAYA SEVA
SAHAKARI SANGHA NIYAMITHA
GURUPURA, D.K.-574 151
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI OM PRAKASH SHETTY.
...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
83
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WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
VIKAS SOUDHA, BENGALURU-560 001
REPRESENTED BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ALI ASKER ROAD, BENGALURU-560 052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDING
OPP. CORPORATION OFFICE
NEW SAYYAJI RAO ROAD
MYSORE-570 024.
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
SCDCC BANK BUILDING
K.S. RAO ROAD, KODIYALBAIL
MANGALORE-570 003.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE R3 JOINT REGISTRAR
OR CO-OPERATIVE SOCIETIES VIDE REF NO.
JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28/07/2023 AND ETC.
IN WP NO.23527 OF 2023
BETWEEN
SURATHKAL VYAVASAYA SEVA
SAHAKRI SANGHA LTD
IDDYA, AMRUTHA SAUDHA MAIN ROAD
SURATHKAL POST, D. K.-574 014
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI VINAYAKUMAR.
...PETITIONER
84
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WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
(BY SRI RAKSHITH KUMAR, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION
VIKAS SOUDHA, BENGALURU-560 001
REPRESENTED BY ITS SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, ALI ASKER ROAD
BENGALURU-560 052.
3. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDING
OPP. CORPORATION OFFICE
NEW SAYYAJI RAO ROAD
MYSORE-570 024.
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
SCDCC BANK BUILDING
K.S. RAO ROAD, KODIYALBAIL
MANGALORE-570 003.
...RESPONDENTS
(BY SRI SESHU V., HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE R-3 JOINT REGISTRAR
OF CO-OPERATIVE SOCIETIES VIDE REF NO.
JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DTD
28/07/2023 AND ETC.
IN WP NO.24216/2023
BETWEEN
1. PERUVAYI VYAVASAYA SEVA SAHAKARI
85
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AND CONNECTED OTHER MATTERS
SANGHA (N), OFFICE AT PERUVAYI
BANTWAL TALUK
D.K. DISTRICT-574 260
REP. BY ITS PRESIDENT
SRI GEETHANANDA SHETTY
S/O. NARAYANA SHETTY
AGED ABOUT 49 YEARS.
2. VITTAL VYAVASAYA SEVA SAHAKARI
SANGHA (N), OFFICE AT VITTAL
BANTWAL TALUK
D.K. DISTRICT-574 243
REP. BY ITS PRESIDENT
SRI N. NARASAPPA POOJARY
S/O. BABU YANE ISHWARA POOJARY
AGED ABOUT 62 YEARS.
...PETITIONERS
(BY SRI ROHITH B. J., ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF CO-OPERATION
M.S. BUILDING
BENGALURU-560 001.
2. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MYSURU DIVISION
HAVING OFFICE AT GOVERNMENT
OFFICER BUILDING, NEW SAYAJI ROAD,
MYSURU-570 001.
3. THE DISTRICT REGISTRAR OF
CO-OPERATIVE SOCIETIES
JANATA BAJAR, K.S. RAO ROAD
KODIYALBAIL, MANGALURU
D.K. DISTRICT-575 003.
86
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WP No. 17524 of 2023
AND CONNECTED OTHER MATTERS
4. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES
MANGALURU SUB-DIVISION
AT OFFICE OF SCDCC BUILDING
K.S. RAO ROAD, KODIYALBAIL
MANGALURU, D.K. DISTRICT-575 003.
...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO QUASH THE
CIRCULAR/LETTER ISSUED BY THE R2 BEARING
NO.JRM/ADALITHA/B/GR.PAN.PACS/C.R-16/2023-24 DTD
28.07.2023, PRODUCED AT ANNEXURE-B AND
CIRCULAR/LETTER ISSUED BY THE R3 BEARING
NO.AR36:S2:39:PLN:2023-24 ORDER DTD 07.08.2023
PRODUCED AT ANNEXURE-C AND C1.
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
COMMON ORDER
R. DEVDAS J., (ORAL):
All these writ petitioners raise a common grievance having regard to a communication dated 28.07.2023 issued by the Joint Registrar of Co-operative Societies, Mysore, directing the Deputy Registrar of Co-operative Societies of Mysore, Chamarajanagar, Mandya, Hassan, Chikkamagaluru, Kodagu, Dakshina Kannada and Udupi Districts and also the Assistant Registrar of Co-operative 87 NC: 2024:KHC:25596 WP No. 17524 of 2023 AND CONNECTED OTHER MATTERS Societies, Mysore, Hunsur, Chamarajanagara, Mandya, Pandavapura, Hassan, Sakaleshapura, Chikkamagaluru, Tarikere, Madikeri, Mangaluru, Putturu and Kundapura Sub-Divisions, to ensure registration and establishment of a Primary Agricultural Credit Co-operative Society within the jurisdiction of every Gram Panchayat in the District. For that purpose, a time schedule was also mentioned in the communication. Subsequently, another communication was also issued on 01.08.2023 directing the Chief Executive Officer of the Primary Agricultural Credit Co- operative Societies, Kundapura, Udupi and Karkala Taluks to implement the directions issued on 28.07.2023.
2. Learned Additional Government Advocate, however, submits that there were several oppositions to the said action sought to be taken by the Government and as a consequence, the Government ensured that the directions are not implemented. However, the learned Additional Government Advocate submits that if the Government intends to implement such a rule, necessary action will be taken in accordance with law. At any rate, 88 NC: 2024:KHC:25596 WP No. 17524 of 2023 AND CONNECTED OTHER MATTERS since the timeline fixed in the impugned communication dated 28.07.2023 could not be implemented, the prayers made in the writ petitions do not survive for consideration.
3. Learned Counsel for the petitioners however submit that liberty should be given to the petitioners to come before this Court, if such action is taken by the Government.
4. Accordingly, the writ petitions stand disposed of, in view of the subsequent development as narrated hereinabove. Needless to observe that if any of the Co- operative Societies or members of the Co-operative Societies are opposed to such a move at the hands of the Government, they are free to approach this Court, if the action of the Government is not in accordance with law. Ordered accordingly.
Pending I.As., if any, stand disposed of.
Sd/-
JUDGE JT/-
CT: JL/VC