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[Cites 2, Cited by 0]

Karnataka High Court

Varanga Co-Operative Agricultural ... vs The State Of Karnataka on 5 July, 2024

Author: R Devdas

Bench: R Devdas

                                         1
                                                    NC: 2024:KHC:25596
                                               WP No. 17524 of 2023
                                      AND CONNECTED OTHER MATTERS




             IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 5TH DAY OF JULY, 2024

                                     BEFORE
                      THE HON'BLE MR JUSTICE R DEVDAS
                      WRIT PETITION NO. 17524 OF 2023 (CS-RES)
                                         C/W
                      WRIT PETITION NOs. 17513 OF 2023 (CS-RES),
                    17522 OF 2023 (CS-RES), 17523 OF 2023 (CS-RES),
                    17545 OF 2023 (CS-RES),17556 OF 2023 (CS-RES),
                    17559 OF 2023 (CS-RES),17572 OF 2023 (CS-RES),
                    17577 OF 2023 (CS-RES), 17581 OF 2023 (CS-RES),
                    17591 OF 2023 (CS-RES),17673 OF 2023 (CS-RES),
                    18240 OF 2023 (CS-RES),18259 OF 2023 (CS-RES),
                    18272 OF 2023 (CS-RES),18278 OF 2023 (CS-RES),
                    18288 OF 2023 (CS-RES),18292 OF 2023 (CS-RES),
                    18313 OF 2023 (CS-RES),18378 OF 2023 (CS-RES),
                    18392 OF 2023 (CS-RES),18441 OF 2023 (CS-RES),
                    18873 OF 2023 (CS-RES),18878 OF 2023 (CS-RES),
                    18888 OF 2023 (CS-RES),18894 OF 2023 (CS-RES),
                    18913 OF 2023 (CS-RES),18915 OF 2023 (CS-RES),
                    18925 OF 2023 (CS-RES),19111 OF 2023 (CS-RES),
                    19275 OF 2023 (CS-RES),19280 OF 2023 (CS-RES),
                    19347 OF 2023 (CS-RES),19349 OF 2023 (CS-RES),
Digitally signed by 19420 OF 2023 (CS-RES),19517 OF 2023 (CS-RES),
JUANITA             19526 OF 2023 (CS-RES),19528 OF 2023 (CS-RES),
THEJESWINI
                    19542 OF 2023 (CS-RES),19589 OF 2023 (CS-RES),
Location: HIGH
COURT OF            19590 OF 2023 (CS-RES),19619 OF 2023 (CS-RES),
KARNATAKA           19642 OF 2023 (CS-RES),19678 OF 2023 (CS-RES),
                    19699 OF 2023 (CS-RES),19706 OF 2023 (CS-RES),
                    19989 OF 2023 (CS-RES),19992 OF 2023 (CS-RES),
                    20105 OF 2023 (CS-RES),20118 OF 2023 (CS-RES),
                    20325 OF 2023 (CS-RES),20503 OF 2023 (CS-RES),
                    20553 OF 2023 (CS-RES),20554 OF 2023 (CS-RES),
                    20578 OF 2023 (CS-RES),20594 OF 2023 (CS-RES),
                    20683 OF 2023 (CS-RES),21440 OF 2023 (CS-RES),
                    21971 OF 2023 (CS-RES), 23527 OF 2023 (CS-RES),
                                24216 OF 2023 (CS-RES)
                             2
                                      NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



IN WP NO 17524/2023

BETWEEN:

1.   KODAVOOR VYVASAYA SEVA
     SAHAKARI SANGHA LTD.,
     (A SOCIETY REGISTERED UNDER KCS ACT)
     16-62, KODAVOOR,
     UDUPI TALUK AND DISTRICT 576106
     REP BY ITS PRESIDENT SRI K NARAYANA BALLAL,
     AGE 68 YEARS

2.   SRI RATHNAKAR AMIN
     S/O RAJU SANIL,
     AGE 45 YEARS,
     DIRECTOR OF THE FIRST PETITIONER SOCIETY,
     MOODABETTU, KODAVOOR,
     UDUPI TALUK AND DISTRICT 576106

3.  SRI NAVEEN SHETTY
    S/O VISHAL SHETTY,
    AGE 51 YEARS,
    DIRECTOR OF THE FIRST PETITIONER SOCIETY,
    D NO 25-2, SRI KRIPA
    MOODABETTU, KODAVOOR,
    UDUPI TALUK AND DISTRICT 576106
                                         ...PETITIONERS
(BY SRI. MAHESH R UPPIN., ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION,
     VIKAS SOUDHA, BENGALURU 560001
     REP BY ITS SECRETARY

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO 1, ALI ASKAR ROAD,
     BENGALURU 560052
                            3
                                      NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



3.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES,
     MYSORE DIVISION,
     PUBLIC OFFICES BUILDING,
     NEW SAYYAJI ROAD,
     MUSURU 570024

4.   THE ASST. REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION,
     SANJEEVA PRABHU BUILDING,
     MASTIKATTE, KUNDAPURA,
     UDUPI DISTRICT 576201
                                         ...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO-QUASH THE
ORDERS DTD 28.07.2023 PASSED BY THE R3 MARKED AS
ANNEXURE-A AND THE ORDER DTD 01.08.2023 PASSED BY
THE R4 MARKED AS ANNEXURE-B AND ETC.


IN WP NO 17513/2023

BETWEEN:

1.   KAUP VYAVASAYIKA SAHAKARA SANGHA LTD.,
     (A SOCIETY REGISTERED UNDER KCS ACT, 1959)
     HEAD OFFICE KAUP BHASKARA SOWDHA,
     MAIN ROAD KAUP, KAUP TALUK,
     UDUPI DISTRICT - 574106.
     REP. BY ITS PRESIDENT MR. DIWAKAR SHETTY
     AGE 56 YEARS,

2.   SRI. BHOJA S. AMIN
     S/O SAMPA POOJARY, AGE 67 YEARS,
     DIRECTOR OF THE FIRST PETITIONER SOCIETY,
     KAMPU THOTA, ULIYARAGOLI VILLAGE,
     KAUP TALUK, UDUPI DISTRICT. - 574106
                              4
                                       NC: 2024:KHC:25596
                                    WP No. 17524 of 2023
                           AND CONNECTED OTHER MATTERS



3.   SRI. NAVEEN S SHETTY
     S/O SUNDARA SHETTY AGE 64 YEARS,
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     MALLAR VILLAGE,
     KAUP TALUK, UDUPI DIST.-574106.
                                          ...PETITIONERS
(BY SRI. MAHESH R UPPIN., ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION,
     VIKAS SOUDHA, BENGALURU - 560001.
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD,
     BENGALURU - 560052.

3.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MYSORE DIVISION, PUBLIC OFFICES BUILDING,
     NEW SAYYAJI ROAD, MYSURU - 570024.

4.   THE ASST. REGISTRAR OF
     CO-OPERATIVE SOCIETIES,
     KUNDAPURA SUB - DIVISION,
     SANJEEVA PRABHU BUILDING,
     MASTIKATTE, KUNDAPURA,
     UDUPI DISTRICT - 576201.
                                          ...RESPONDENTS
(BY SRI. SESHU.V., HCGP)
     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS DT
28/07/2023 BEARING NO. PASSED BY THE R3 MARKED AS
ANNEXURE-A AND THE ORDER DT 01/08/2023 BEARING
                             5
                                       NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



PASSED BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A
WRIT IN THE NATURE OF CERTIORARI AND ETC.

IN WP NO 17522/2023

BETWEEN:

1.   SASTANA CO-OPERATIVE AGRICULTURE SOCIETY
     LTD., (A SOCIETY REGD., UNDER KCS ACT, 1959)
     HEAD OFFICE: "ANYONYATHA"
     PANDESHWARA VILLAGE, SASTANA
     BRAHMAVARA TALUK
     UDUPI DISTRICT-576 226
     REP. BY ITS PRESIDENT
     MR.SRIDHARA P.S.
     AGE: 47 YEARS

2.   SRI DERICK D'SOUZA
     S/O. LATE MANVEL D'SOUZA
     AGE: 46 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     PANDESHWARA VILLAGE, POST SASTHANA
     BRAHMAVARA TALUK-576 226
     UDUPI DISTRICT.

3.  SRI RAJASHEKAR
    S/O.GOVINDA POOJARY
    AGE: 59 YEARS
    DIRECTOR OF THE FIRST PETITIONER SOCIETY
    PANDESHWARA VILLAGE, POST SASTHANA
    BRAHMAVARA TALUK-576 226
    UDUPI DISTRICT.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.
                            6
                                     NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, A.G.A.)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17523/2023

BETWEEN:

1.   GANAPATHI SAHAKARI VYAVASAYIKA SANGHA LTD.,
     (A SOCIETY REGISTERED UNDER KSC ACT, 1959)
     HEAD OFFICE: "SAHAKARI SADANA"
     MAIN ROAD KEMMANNU
     SASTANA, UDUPI TALUK
     UDUPI DISTRICT-576 115
     REP. BY ITS PRESIDENT
     MR. T. SATHISH SHETTY
     AGE: 53 YEARS.
                               7
                                       NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



2.   SRI T. GOPALA KRISHNA HEGDE
     S/O. SADANANDA HEGDE
     AGE: 72 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     PADUMANE, POST KEMMANNU-576 115
     UDUPI TALUK & DISTRICT.

3.  SRI HARISH SHETTY
    S/O. KUSHALA SHETTY
    AGE: 50 YEARS
    DIRECTOR OF THE FIRST PETITIONER SOCIETY
    AKAWALE HOUSE, POST BADANIDIYOOR-576 115
    UDUPI TALUK & DISTRICT.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                           ...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)
                            8
                                      NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17545/2023

BETWEEN:

1.   BARKUR VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
     (A SOCIETY REGISTERED UNDER KCS ACT, 1959)
     HEAD OFFICE: BARKUR, KACHOOR VILLAGE
     SANTHEGUDDE, BRAHMAVARA TALUK
     UDUPI DISTRICT-576 210
     REP. BY ITS PRESIDENT
     MR. B. SHANTHARAMA SHETTY
     AGE:69 YEARS

2.   SRI B. KRISHANMOORTHI RAO
     S/O. KALINGA RAO
     AGE: 67 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     KACHOOR VILLAGE, POST BARKUR
     BRAHMAVARA TALUK
     UDUPI DISTRICT-576 210.

3.  SMT. SUMA
    W/O.GOVINDA GANIGA
    AGE:56 YEARS
    DIRECTOR OF THE FIRST PETITIONER SOCIETY
    KACHOOR VILLAGE, POST BARKUR
    BRAHMAVARA TALUK, UDUPI DISTRICT-576 210.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
                            9
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING,
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, A.G.A.)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17556/2023

BETWEEN:

1.   BELLE VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
     (A SOCIETY REGD., UNDER KCS ACT, 1959)
     HEAD OFFICE: MOODUBELLE
     MOODUBELLE VILLAGE
     KAUP TALUK, UDUPI DISTRICT-576 120
     REP. BY ITS PRESIDENT
     MR. SHIVAJI S. SUVARNA
     AGE:61 YEARS.
                             10
                                       NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



2.   SRI JOHN BAPTIST D' ALMEIDA
     S/O. LATE LOUIS D' ALMEIDA
     AGE: 65 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     ETHEL HOUSE, ARBI, POST MARNE
     UDUPI TALUK & DISTRICT-576 120.

3.  SMT. SUJATHA S. SUVARNA
    W/O. SHANKAR SUVARNA
    AGE:51 YEARS
    DIRECTOR OF THE FIRST PETITIONER SOCIETY
    POST MOODUBELLE
    UDUPI TALUK & DISTRICT-576 120.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.
4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                           ...RESPONDENTS
(BY SRI SESHU V., HCGP)
                            11
                                      NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17559/2023

BETWEEN:

1.   PADUBIDRI CO-OPERATIVE AGRICULTURE
     SOCIETY LTD.,
     (A SOCIETY REGISTERED UNDER KCS ACT, 1959)
     HEAD OFFICE: "ANYONYATHA"
     PANDESHWARA VILLAGE
     SASTANA, BRAHMAVARA TALUK
     UDUPI DISTRICT-576 226
     REP. BY ITS PRESIDENT
     MR. Y. SUDHIR KUMAR
     AGE: 62 YEARS.

2.   SRI GURURAJA POOJARY
     S/O. SHEENA POOJARY
     AGE: 55 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     NEAR BRHMASTHAN ROAD, NADSAL
     KAUP TALUK, UDUPI DISTRICT-574 111.

3.  SRI RASOOL Y. G.
    S/O. SHEIK HAROON
    AGE: 86 YEARS
    DIRECTOR OF THE FIRST PETITIONER SOCIETY
    GULSHAN BAUGH, TENKA YERMAL
    KAUP TALUK, UDUPI DISTRICT.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
                           12
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.
4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17572/2023

BETWEEN:

1.   BRAHMAVARA VYAVASAYA SEVA
     SAHAKARI SANGHA LTD.,
     (A SOCIETY REGISTERED UNDER KCS ACT)
     HEAD OFFICE: "UNNATHI"
     PANDESHWARA VILLAGE
     BRAHMAVARA TALUK
     UDUPI DISTRICT-576 213
     REP. BY ITS PRESIDENT
     MR. K. THIMMAPPA HEGDE
     AGE:78 YEARS
                             13
                                       NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



2.   SRI SADANANDA POOJARY
     S/O. GIRIYA POOJARY
     AGE: 62 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     HEROOR VILLAGE, KADLABETTU HOUSE
     BRAHMAVARA TALUK-576 213.

3.  SRI ULLAS NAYAK
    S/O. RAMACHANDRA NAYAK
    AGE: 47 YEARS
    DIRECTOR OF THE FIRST PETITIONER SOCIETY
    VARAMBALLY VILLAGE, INDIRANAGARA
    BRAHMAVARA TALUK-576 213.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                           ...RESPONDENTS
(BY SRI SESHU V., HCGP)
                           14
                                     NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17577/2023

BETWEEN:

1.   KORANGRAPADY CO-OPERATIVE AGRICULTURAL
     SOCIETY LTD.,
     (A SOCIETY REGD., UNDER KCS ACT, 1959)
     HEAD OFFICE: KUKKIKATTE
     76 BADAGABETTU VILLAGE
     KUKKIKATTE, UDUPI TALUK
     UDUPI DISTRICT-576 101
     REP. BY ITS PRESIDENT
     MR. HARISH SHERIGAR
     AGE: 55 YEARS.

2.   SRI SATHISH DEVADIGA
     S/O. LATE CHANDAPPA DEVADIGA
     AGE: 59 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     76 BADAGABETTU VILLAGE
     POST UDUPI, CHITPADY
     UDUPI TALUK AND DISTRICT-576 101.

3.   SRI RAJASHEKAR
     S/O. GOVINDA POOJARY
     AGE: 59 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     76 BADAGABETTU VILLAGE
     POST UDUPI, KUKKIKATTE
     UDUPI TALUK AND DISTRCIT-576 101.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
                           15
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17581/2023

BETWEEN:

1.   BELAPU VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
     (A SOCIETY REG., UNDER KCS ACT, 1959)
     HEAD OFFICE: BELAPU
     BELAPU VILLAGE, PANIYOOR, KAUP TALUK
                           16
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     UDUPI DISTRICT-574 117
     REP. BY ITS PRESIDENT
     MR. DEVIPRASAD SHETTY
     AGE: 55 YEARS.

2.   SRI PANDU SHETTY
     S/O. LATE MUDDANNA SHETTY
     AGE: 66 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     YELLUR VILLAGE, POST PANIYOOR
     KAUP TALUK, UDUPI DISTRICT-574 117.

3.   SRI VIMALA ANCHAN
     S/O. SHESHAPPA KARKERA
     AGE: 58 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     BELAPU VILLAGE, POST PANIYOOR
     KAUP TALUK, UDUPI DISTRICT-574 117.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     KUNDAPURA SUB-DIVISION
                               17
                                      NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                         ...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17591/2023

BETWEEN:

1.   KATAPADY AGRICULTURAL SERVICE
     CO-OPERATIVE BANK LTD.,
     (A SOCIETY REGISTERED UNDER KCS ACT, 1959)
     HEAD OFFICE: "SAHAKARI SOWDHA"
     KATAPADY, UDUPI TALUK
     UDUPI DISTRICT-574 105
     REP. BY ITS PRESIDENT
     MR. VIJAYA KUMAR UDYAVARA
     AGE: 58 YEARS

2.   SRI INDUSHEKHAR
     S/O. SOORAPPA POOJARY
     AGE: 60 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     YENAGUDDE, POST KATAPADY
     UDUPI TALUK & DISTRICT-574 105.

3.   SRI RAVI KUMAR
     S/O. BOLA POOJARY
     AGE: 58 YEARS
     DIRECTOR OF THE FIRST PETITIONER SOCIETY
     KALAIL BAILU, UDYAVARA
     UDUPI TALUK & DISTRICT-574 105.
                                         ...PETITIONERS
(BY SRI MAHESH R. UPPIN, ADVOCATE)
                           18
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI. SIDDARTH BABU RAO, A.G.A.)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.17673/2023

BETWEEN:

UPPINANGADY CO-OPERATIVE
AGRICULTURAL SOCIETY LIMITED
NO.DRG/S/2635/76-77
NEAR UPPINANGADY BUST STAND
UPPINANGADY-574 241
                            19
                                     NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



PUTTUR TALUK, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
K. V. PRASAD, S/O. LATE RAMA BHAT
AGED 53 YEARS
R/AT KAYARPADY, ILANTHILA VILLAGE
BELTHANGADY TALUK
D.K.DISTRICT-574 241
REG., UNDER CO-OP. SOCIETIES ACT, 1959
                                           ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BANGALORE-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING,
     NEW SAYYAJIRAO ROAD
     MYSORE-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                       ...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
                           20
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



ALSO THE ENTIRE RECORDS PERTAINING TO CIRCULAR
DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24, FROM THE
FILE OF THE RESPONDENT NO.3 (ANNEXURE B) AND ETC.

IN WP NO.18240/2023

BETWEEN:

SANOOR VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: SANOOR, SANOOR VILLAGE &
AMP: POST, KARKALA TALUK,
UDUPI DISTRICT-574 114
REP., BY ITS PRESIDENT, MR.ALEX D'SILVA
AGE: 78 YEARS
                                           ...PETITIONER
(BY SRI VEERESH M. UPPIN AND
    SRI MAHESH R. UPPIN, ADVOCATES)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD, MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
                           21
                                       NC: 2024:KHC:25596
                                WP No. 17524 of 2023
                       AND CONNECTED OTHER MATTERS



     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.18259/2023

BETWEEN:

 BELVAI CO-OPERATIVE AGRICULTURAL
 SOCIETY LTD., SWARNASOUDHA, BELVAI
 MOODBIDRI TALUK, D.K-574 213
 REGISTERED UNDER THE PROVISIONS OF
 KARNATAKA CO-OPERATIVE SOCIETIES ACT 1959
 REPRESENTED BY ITS PRESIDENT
 SRI BHASKAR S. KOTIAN.
                                         ...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD, BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUBLIC OFFICE BUILDING
     OPP CORPORATION OFFICE
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MANGALORE SUB-DIVISION
     SCDCC BANK BUILDING
                             22
                                      NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



    K.S RAO ROAD, KODIYALBAIL
    MANGALORE-574 003.
                                         ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE IMPUGNED
CIRCULAR ISSUED BY THE RESPONDENT NO.3 JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITA/B/GRA.PAM.PYAX/C.R/16/2023-24  DATED
28.07.2023 AND ETC.

IN WP NO.18272/2023

BETWEEN:

MUNDKUR VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: MUNDKUR, MUNDKUR VILLAGE &AMP POST
KARKALA TALUK, UDUPI DISTRICT-576 121
REP. BY ITS PRESIDENT, MR. M. VADIRAJA SHETTY
AGE: 74 YEARS.
                                           ...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)

AND:

1. THE STATE OF KARNATAKA
   DEPARTMENT OF CO-OPERATION
   VIKAS SOUDHA, BENGALURU-560 001
   REP. BY ITS SECRETARY.

2. THE REGISTRAR OF CO-OPERATIVE
   SOCIETIES IN KARNATAKA
   NO.1, ALI ASKAR ROAD
   BENGALURU-560 052.

3. THE JOINT REGISTRAR OF CO-OPERATIVE
   SOCIETIES, MYSORE DIVISION
   PUBLIC OFFICES BUILDING
   NEW SAYYAJI ROAD
   MYSURU-570 024.
                           23
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



4. THE ASST. REGISTRAR OF CO-OPERATIVE
   SOCIETIES, KUNDAPURA SUB-DIVISION
   SANJEEVA PRABHU BUILDING
   MASTIKATTE, KUNDAPURA
   UDUPI DISTRICT-576 201.
                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.18278/2023

BETWEEN:

MALA KERVASHE VYAVASAYA SEVA
SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: MALA, MALA VILLAGE &AMP POST
KARKALA TALUK, UDUPI DISTRICT-574 122
REP. BY ITS PRESIDENT
MR.ANIL S. POOJARY
AGED 46 YEARS
                                             ...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.
                           24
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.18288/2023

BETWEEN:

BOLA VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: BOLA
BOLA VILLAGE &AMP POST
KARKALA TALUK, UDUPI DISTRICT-574 110
REP. BY ITS PRESIDENT
MR. SADASHIVA SHETTY (AGE: 61 YEARS).

                                            ...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.
                           25
                                     NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.
3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.
4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI AND ETC.

IN WP NO.18292/2023

BETWEEN:

HEBRI VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: HEBRI, HEBRI VILLAGE &AMP POST
HEBRI TALUK, UDUPI DISTRICT-576 112
REP. BY ITS PRESIDENT
MR. B. KARUNAKARA SHETTY
AGE: 68 YEARS.
                                           ...PETITIONER
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:
 1. THE STATE OF KARNATAKA
    DEPARTMENT OF CO-OPERATION
                           26
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI. SESHU V., H.C.G.P.)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.

IN WP NO.18313/2023

BETWEEN:

NEEREBAILOOR VYAVASAYA SEVA
SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS, 1959)
HEAD OFFICE: NEEREBAILOOR
NEERE VILLAGE &AMP POST
KARKALA TALUK, UDUPI DISTRICT-576 102
BY ITS PRESIDENT
MR. NEERE RAVEENDRA NAYAK,
AGE: 52 YEARS.
                           27
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



                                            ...PETITIONER
(BY SRI MAHESH R. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD, MYSURU-570 024.
4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.

IN WP NO.18378/2023

BETWEEN:
BELMAN VYAVASAYA SEVA SAHAKARI SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: BELMAN
BELMAN VILLAGE &AMP POST
KARKALA TALUK, UDUPI DISTRICT-574 111
                            28
                                       NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



REP. BY ITS PRESIDENT
MR. NITHYANANDA SHETTY
AGE: 54 YEARS.
                                             ...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.
3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD, MYSURU-570 024.
4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.

IN WP NO.18392/2023

BETWEEN:

SHIRVA SAHAKARI VYAVASAYIKA SANGHA LTD.,
(A SOCIETY REGISTERED UNDER KCS ACT, 1959)
HEAD OFFICE: SHIRVA
                           29
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



SHIRVA VILLAGE & POST, KAUP TALUK
UDUPI DISTRICT-574 116
REP. BY ITS PRESIDENT
MR. PRASAD S. SHETTY
AGED 49 YEARS.
                                            ...PETITIONER
(BY SRI VEERESH M. UPPIN, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.
2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF CO-OPERATIVE
     SOCIETIES, KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                        ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD 28.07.2023 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND THE ORDER DTD 01.08.2023 PASSED BY THE R4 MARKED
AS ANNEXURE-B BY ISSUING A WRIT IN THE NATURE OF
CERTIORARI.
                             30
                                       NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS




IN WP NO.18441/2023

BETWEEN:
VARANGA CO-OPERATIVE AGRICULTURAL SOCIETY LTD.,
SUVARNA SAHAKARI NILAYA, VARANGA POST
HEBRI TALUK, D.K.-574 108
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT 1959
REPRESENTED BY ITS PRESIDENT
SRI K. CHANDRASHEKARA BAYARI.
                                         ...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES, ALI ASKER ROAD,
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUBLIC OFFICE BUILDING
     OPP CORPORATION OFFICE
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTI KATTE, KUNDAPURA
     UDUPI DISTRICT-576 201.
                                          ...RESPONDENTS
(BY SRI SESHU V., HCGP)

    THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE IMPUGNED
                            31
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                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



CIRCULAR ISSUED BY THE RESPONDENT NO.3 JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28.07.2023 AND ETC.

IN WP NO.18873/2023

BETWEEN:

SAVANOOR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
NO.2630, SAVANOOR, KADABA TALUK-574 202,
D.K. DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
GANESHA NIDVANNAYA N.
S/O. NARAYANA NIDVANNAYA
AGED 47 YEARS
R/A SAVANOOR, KADABA TALUK-574 202
D.K. DISTRICT
REG. UNDER KARNATAKA CO-OP.
SOCIETIES ACT, 1959.
                                           ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BANGALORE-560 001.

2.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MYSORE DIVISION, PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD, MYSORE-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
                           32
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K.DISTRICT-575 001.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
      THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS
PERTAINING TO THE CIRCULAR DATED:28.07.2023 IN
NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24,     FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
ALSO THE ENTIRE RECORDS PERTAINING TO CIRCULAR
DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24, FROM THE
FILE OF THE RESPONDENT NO.3 (ANNEXURE B) AND ETC.

IN WP NO.18878/2023

BETWEEN:

ALANKARU PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
NO.DRG/S/2628/1976-77
ALANKARU, KADABA TALUK
POST: ALANKARU-574 285, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
DHARMAPALA RAO K., S/O. KRISHNA HEDGE
AGED 67 YEARS
ALANKARU KADABA TALUK,
D.K.DISTRICT-574 285
REG. UNDER KARNATAKA CO-OP.
SOCIETIES ACT, 1959.
                                             ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BANGALORE-560 001.
                             33
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                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



2.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MYSORE DIVISION,
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSORE-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K.DISTRICT-575 001.
                                           ...RESPONDENTS
(BY SRI SESHU V., HCGP)
      THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS
PERTAINING TO THE CIRCULAR DATED:28.07.2023 IN
NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24,     FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
ALSO THE ENTIRE RECORDS PERTAINING TO CIRCULAR
DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24, FROM THE
FILE OF THE RESPONDENT NO.3 (ANNEXURE B) AND ETC.

IN WP NO 18888/2023

BETWEEN

MURULYA ENMUR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
NO.DRP/RGN/13766/1998-99,
ALEKKADI, POST MURULYA,
SULLIA TALUK 574 328, D.K DISTRICT,
REPRESENTED BY ITS PRESENT PRESIDENT
SMT. KUSUMAVATHI RAI. K.G.
AGED 62 YEARS
W/O LATE CHADNRASHEKAR RAI
R/A GUTTHU, YENMUR,
                           34
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS




SULLIA TALUK 574 328, D.K DISTRICT
REG. UNDER KARNATAKA CO-OP. SOCEITIES
ACT, 1959
                                           ...PETITIONER
(BY SRI. KESHAVA BHAT A, ADVOCATE)

AND
1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF CO-OPERATIVE SOCIETY
      VIDHANA SOUDHA, BANGALORE - 560001

2.    THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
      MYSORE DIVISION, PUBLIC OFFICE BUILDING,
      NEW SAYYAJIRAO ROAD, MYSORE - 570024

3.    THE ASSISTANT REGISTRAR OF CO-OPERATIVE
      SOCIETIES, PUTTUR SUB- DIVISION,
      PUTTUR - 574201, D.K. DISTRICT

4.    DEPUTY REGISTRAR OF CO-OEPRATIVE SOCIETIES
      JANATA BAZAR BUILDING, NEAR GANAPATI HIGH
      SCHOOL ROAD, MANGALURU
      D.K. DISTRICT- 575001
                                          ...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
      THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO CALL FOR
ENTIRE RECORDS PERTAINING TO THE CIRCULAR DTD
28.07.2023 NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-
24, FROM THE FILE FO THE R2 VIDE ANNEXURE-A AND ETC.

IN WP NO 18894/2023

BETWEEN

1.    INNANJE VYAVASAYA SEVA SAHAKARI
      SANGHA LTD, INNANJE, UDUPI TALUK,
      UDUPI DISTRICT, REGISTERED UNDER
                           35
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS




      CO OPERATIVE SOCIETIES ACT 1959,
      REPRESENTED BY ITS PRESIDENT
      P RAJESH RAO,
      AGED ABOUT 50 YEARS,
      S/O LATE RANGA RAO,
      PANGALA VILLAGE, KAUP TALUK ,
      UDUPI DISTRICT - 572011

2.
      PRAKASH SHETTY
      MEMBER / PRESENT DIRECTOR OF
      INNANJE VYAVASAYA SEVA
      SAHAKARI SANGHA LTD
      AGED ABOUT 50 YEARS,
      S/O LATE SUBBAYYA SHETTY
      KAIYARU MANE, PAJAI, KUNJARUGIRI
      UDUPI DISTRICT - 572011
3.
      SHAKUNTALA G NAIK
      MEMBER / PRESENT DIRECTOR OF
      INNANJE VYAVASAYA SEVA
      SAHAKARI SANGHA LTD
      AGED ABOUT 50 YEARS,
      W/O KUMAR MUDUMBU
      INNAJE POST, KAUP TALUK,
      UDUPI DISTRICT - 572011

                                            ...PETITIONERS
(BY SRI. K PRASANNA SHETTY., ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      DEPARTMENT OF CO OPERATION
      VIKAS SOUDHA, BANGALORE - 560001
      REP BY ITS SECRETARY

2.    THE REGISTRAR OF CO OPERATIVE SOCIETIES,
      ALI ASKER ROAD, BANGALORE - 560052

3.    THE JOINT REGISTRAR OF CO OPERATIVE
      SOCIETIES, MYSORE REGION,
      MYSORE, PUBLIC OFFICE BUILDING,
                              36
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                                    WP No. 17524 of 2023
                           AND CONNECTED OTHER MATTERS




      NEW SAYYAJI RAO ROAD, MYSURU - 570024

4.    THE ASSISTANT REGISTRAR
      CO-OPERATIVE SOCIETIES
      KUNDAPURA SUB DIVISION,
      SANJEEVA PRABHU BUILDING,
      MASTIKATTE ROAD, KUNDAPURA - 576201

                                          ...RESPONDENTS
(BY SRI. SESHU.V., HCGP)
     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDERS DT
28/07/2023BEARINGNOJ.R.M./ADMIN/B/GRAMA.PA.PACKS/C.R
.16/2023-24 PASSED BY THE R3 MARKED AS ANNEXURE-A
AND ETC.

IN WP NO 18913/2023
BETWEEN

VITTAL PADNOOR AGRICULTURAL SERVICE
CO-OPERATIVE SOCIETY LIMITED
NO.DRG/S/2610/1976-77
POST. KODANGAYI, BANTWALA TALUK,
D.K DISTRICT-574243
REPRESENTED BY ITS PRESENT PERSIDENT
K. SUBHASCHANDRA SHETTY
AGED 55 YEARS,
R/A KODANGAYI, BANTWALA TALUK,
D.K DISTRICT-574243
REG. UNDER KARNATAKA CO-OP. SOCIETIES ACT, 1959
                                            ...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF CO-OPERATIVE SOCIETY
      VIDHANA SOUDHA, BANGALORE - 560001

2.    THE JOINT REGISTRAR OF
      CO-OPERATIVE SOCIETIES
                           37
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS




     MYSORE DIVISION, PUBLIC OFFICE BUILDING,
     NEW SAYYAJIRAO ROAD, MYSORE - 570024

3.   THE ASSISTANT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MANGALURU SUB-DIVISION,
     DCC BANK BUILDINGS,
     K.S RAO ROAD, KODIYALABAIL,
     MAGALURU 575 001, D.K. DISTRICT

4.    DEPUTY REGISTRAR OF CO-OEPRATIVE SOCIETIES
      JANATA BAZAR BUILDING,
      NEAR GANAPATI HIGH SCHOOL ROAD,
      MANGALURU, D.K. DISTRICT- 575001
                                       ...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)

     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO CALL FOR
ENTIRE RECORDS PERTAINING TO THE CIRCULAR DTD
28.07.2023INNO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023.
24 FROM THE FILE OF THE R2(VIDE ANNX-A) AND ETC.


IN WP NO 18915/2023

BETWEEN

KAIRANGALA AGRICULTURAL SERVICE
CO-OPERATIVE SOCIETY LIMITED
NO. DRG/S/2606/1976-77
KAIRANGALA, POST. KAIRANGALA
ULLALA TALUK, D.K DISTIRCT-574153
REPRESENTED BY ITS PRESENT PRESIDENT
M. HAMESH CHOWTA,
S/O RAMAKRISHNA CHOWTA
AGED 65 YEARS,
R/A CHAKRAKODI, BALEPUNI VILLAGE AND POST,
ULLALA TALUK, D.K DISTRICT-574153
REG. UNDER KARNATAKA CO-OP. SOCIETIES ACT 1959

                                           ...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)
                              38
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                                    WP No. 17524 of 2023
                           AND CONNECTED OTHER MATTERS



AND

1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF CO-OPERATIVE SOCIETY
      VIDHANA SOUDHA, BANGALORE - 560001

2.    THE JOINT REGISTRAR OF
      CO OPERATIVE SOCIETIES
      MYSORE DIVISION, PUBLIC OFFICE BUILDING,
      NEW SAYYAJIRAO ROAD, MYSORE - 570024

3.    THE ASSISTANT REGISTRAR OF CO-OPERATIVE
      SOCIETIES, MANGALURU SUB-DIVISION,
      DCC BANK BUILDING, K.S. RAO ROAD,
      KODIYALABAIL, MANGALURU 575 001
      D.K. DISTRICT

4.    DEPUTY REGISTRAR OF CO OPERATIVE
      SOCIETIES, JANATA BAZAR BUILDING,
      NEAR GANAPATI HIGH SCHOOL ROAD,
      MANGALURU, D.K. DISTRICT- 575001
                                          ...RESPONDENTS
(BY SRI. SESHU.V., HCGP)
     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DTD 28.07.2023 IN
NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24,   FROM
THE FILE OF THE R2 VIDE ANNEXURE-A AND ETC.

IN WP NO 18925/2023

BETWEEN

AMTADY AGRICULTURAL SERVICE
CO-OPERATIVE SOCIETY LIMITED
NO. DRG/S/2605/76-77
POST MODANKAPU, BANTWAL TLAUK,
D.K. DISTRICT, 574 219
REPRESENTED BY ITS PRESENT PRESIDENT,
                           39
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



SMT. MALLIKA V. SHETTY, AGED 53 YEARS
R/AT AMTADY, POST MODANKAPU
BANTWAL TALUK, D.K. DISTRICT-574259
                                             ...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)

AND
1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF CO-OPERATIVE SOCIETY
      VIDHANA SOUDHA, BANGALORE - 560001
2.    THE JOINT REGISTRAR OF
      CO-OPERATIVE SOCIETIES
      MYSORE DIVISION, PUBLIC OFFICE BUILDING,
      NEW SAYYAJIRAO ROAD, MYSORE - 570024

3.    THE ASSISTANT REGISTRAR OF CO-OPERATIVE
      SOCIETIES, MANGALURU SUB-DIVISION,
      DCC BANK BUILDING, K.S. RAO ROAD,
      KODIYALABAIL, MANGALURU 575 001
      D.K. DISTRICT

4.    DEPUTY REGISTRAR OF CO-OEPRATIVE SOCIETIES
      JANATA BAZAR BUILDING, NEAR GANAPATI HIGH
      SCHOOL ROAD, MANGALURU,
      D.K. DISTRICT- 575001
                                       ...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)
     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO CALL FOR
ENTIRE RECORDS PERTAINING TO THE CIRCULAR DTD
28.07.2023 IN O.JRM/AADALITHA/B/GRA.PUM.FAX.CR16/2023-
24, FROM THE FILE OF THE R2 VIDE ANNEXURE-A AND ETC.

IN WP NO 19111/2023

BETWEEN

PANAJE CO-OPERATIVE AGRICULTURAL
SOCIETY LIMITED, NO. L 372,
                              40
                                       NC: 2024:KHC:25596
                                    WP No. 17524 of 2023
                           AND CONNECTED OTHER MATTERS



PANAJE TOWN, POST PANJE 574 259
PUTTUR TALUK, D K DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
PADMANABHA B, S/O GOPLAKRISHNA NAYAK
AGED ABOUT 65 YEARS,
R/AT NIDPALLI VILLAGE, PUTTUR TALUK,
DK DISTRICT (REGISTERED UNDER KARANTAKA
CO-OP SOCIETIES ACT 1959)
                                            ...PETITIONER
(BY SRI. KESHAVA BHAT A., ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY,
      DEPARTMENT OF CO OPERATIVE SOCIETY
      VIDHAN SOUDHA, BANGALORE 560001

2.    THE JOINT REGISTRAR OF
      CO OPERATIVE SOCIETIES
      MYSORE DIVISION, PUBLIC OFFICE BUILDING,
      NEW SAYYAJIRAO ROAD, MYSORE 570024

3.    THE ASSISTANT REGISTRAR OF CO OPERATIVE
      SOCIETIES, PUTTUR SUB DIVISION,
      PUTTUR 574 201, D K DISTRICT

4.    DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
      JANATA BAZAR BUILDING
      NEAR GANAPATHI HIGH SCHOOL ROAD,
      MANGALURU, D K DISTRICT 575 001
                                       ...RESPONDENTS

(BY SRI. SESHU.V., HCGP)
     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED 28/07/2023
IN NO. JRM / AADALITHA / B/ GRA.PUM/FAX/CR16/2023-24,
FROM THE FILE OF THE R2 (VIDE ANNEXURE-A) AND ETC.
                            41
                                       NC: 2024:KHC:25596
                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



IN WP NO 19275/2023

BETWEEN

1.    THE MOLAHALLI VYAVASAYA SEVA
      SAHAKARI SANGHA, BIDKALKATTE,
      KUNDAPURA TALUK, UDUPI DISTRICT,
      REGISTERED UNDER CO OPERATIVE
      SOCIETIES 1959, REPRESENED BY ITS PRESIDENT
      M MAHESH HEGDE, AGED ABOUT 57 YEARS,
      S/O B JAYARAMA HEGDE,
      JAYARATHNA NILAYA, MOLAHALLI POST,
      KUNDAPURA TALUK, UDUPI 576222

2.    DHEENAPAL SHETTY
      MEMBER/ DIRECTOR OF PETITIONER NO 1,
      AGED ABOUT 65 YEARS,
      R/O SHAMBHAVI NILAYA, KATTE MANE,
      MOLAHALLI POST, KUNDAPURA TALUK,
      UDUPI DISTRICT 572101
3.    LAVAKARA SHETTY
      MEMBER/DIRECTOR OF PETITIONER NO 1,
      AGED ABOUT 55 YEARS,
      S/O RAGHURAMA SHETTY,
      R/O KUNDAPURA SHETTY,
      UDUPI DISTRICT 572101
                                        ...PETITIONERS
(BY SRI. K. PRASANNA SHETTY., ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      DEPARTMENT OF CO OPERATION,
      VIKAS SOUDHA, BANGALORE 560001
      REP BY ITS SECRETARY

2.    THE REGISTRAR CO OPERATIVE SOCIETIES,
      ALI ASKER ROAD, BANGALORE 560052

3.    THE JOINT REGISTRAR OF
                           42
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS




     CO OPERATIVE SOCIETIES
     MYSORE REGION,
     MYSORE PUBLIC OFFICE BUILDING,
     NEW SAYYAJI RAO ROAD,
     MYSURU 570024

4.   THE ASSISTANT REGISTRAR
     CO OPERATIVE SOCIETIES,
     KUNDAPURA SUB DIVISION,
     SANJEEVA PRABHU BUILDING,
     MASTIKATTE ROAD, KUNDAPURA 576201
                                         ...RESPONDENTS
(BY SRI.SIDDARTH BABU RAO., AGA)

     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA OF INDIA PRAYING TO QUASH THE
ORDERS          DTD         28.07.2023         BEARING
NO.JRM/ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/4SR/86/2023-24 PASSED BY
THE R4 MARKED AS ANNEXURE-B AND ETC.

IN WP NO.19280/2023

BETWEEN:

1.   THE KUNDAPURA VYAVASAYA SEVA
     SAHAKARI SANGHA, KUNDAPURA TALUK
     UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS PRESIDENT
     KRISHNAMOORTI
     AGED ABOUT 52 YEARS
     S/O. DINAKARA RAO
     KUNDAPURA POST AND VILLAGE
     KUNDAPURA TALUK, UDUPI-576 201.

2.   S. ANNAYYA P.
     MEMBER/DIRECTOR OF PETITIONER SOCIETY
     AGED ABOUT 63 YEARS
                               43
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                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     S/O. CHENNA POOJARI
     R/O. 4-6, SHRI CHINMAYI
     KODI ROAD, NEAR SHANESHWARA TEMPLE
     HANGALOOR, UDUPI DISTRICT-576 201.

3.   BHASKAR SHRIYAN
     MEMBER/DIRECTOR OF PETITIONER SOCIETY
     AGED ABOUT 55 YEARS
     S/O. ANAND SHRIYAN
     R/O. 531/6 KUMAR NIVASA
     CHIKKAN SAL ROAD, KUNDAPURA TALUK
     UDUPI DISTRICT-576 201.
                                        ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD, BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION, MYSORE
     PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                                          ...RESPONDENTS
(BY SRI SESHU V., H.C.G.P.)
    THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
                           44
                                        NC: 2024:KHC:25596
                                WP No. 17524 of 2023
                       AND CONNECTED OTHER MATTERS



DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.

IN WP NO.19347/2023

BETWEEN:

1.   THE BYNDOOR VYAVASAYA SEVA
     SAHAKARI SANGHA
     YADTARE, KUNDAPURA TALUK
     UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS PRESIDENT
     TAGGARSE NARAYANA HEGDE
     AGED ABOUT 75 YEARS
     S/O. JANMANE NAGAYYA SHETTY
     KANTADA MANE THAGGARSE
     KUNAPURA TALUK, UDUPI-572 101.
2.   K. BABU SHETTY
     MEMBER/DIRECTOR OF PETITIONER NO.1
     AGED ABOUT 70 YEARS
     S/O. NAGAYYA SHETTY
     R/O. 14-85A, ADITHI THAGGARSE
     KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.

3.   SADASHIVA D.
     MEMBER/DIRECTOR OF PETITIONER NO.1
     AGED ABOUT 64 YEARS
     S/O. THIMMAPPA
     R/O. SRI GURUPRIYA
     SOMESHWARA ROAD, BYNDOOR,
     KUNDAPURA
     UDUPI DISTRICT-572 101.
                                            ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
                           45
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR
     CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION, MYSORE
     PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASST. REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.

IN WP NO.19349/2023

BETWEEN:

1.   THE KHAMBADAKONE RAITHARA SEVA
                           46
                                        NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     SAHAKARI SANGHA LTD.,
     UPPUNDA, BYNDOOR TALUK
     UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS PRESIDENT
     S. PRAKASHCHANDRA SHETTY
     AGED ABOUT 63 YEARS
     S/O. Y. CHANDRASHEKAR SHETTY
     MEKODU, 11TH ULLURU, MUDUMATTA POST
     BYNDOOR TALUK, UDUPI DISTRICT-576 232.

2.   ESHWAR HAKLATHOD
     AGED ABOUT 56 YEARS
     S/O. MARLA HAKLATHOD
     R/O. HAKLATHOD, POST: KAMBADAKONE
     BYNDOOR TALUK
     UDUPI DISTRICT-572 101.

3.   GURURAJ HEBBAR
     AGED ABOUT 44 YEARS
     S/O. SHESHAGIRI HEBBAR
     R/O. KAMBADAKONE MAIN ROAD
     KAMBADAKONE POST, BYNDOOR TALUK
     UDUPI DISTRICT-572 104.
                                            ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR
     CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION, MYSORE
                             47
                                      NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                                            ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.

IN WP NO.19420/2023

BETWEEN:

1.   THE BELVE VYAVASAYA SEVA
     SAHAKARI SANGHA LTD.,
     BELVE, KUNDAPURA TALUK
     UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS PRESIDENT
     S. JAYARAMA SHETTY
     AGED ABOUT 67 YEARS
     S/O. SHIVARAMA SHETTY
     BELVE POST AND VILLAGE
     HEBRI TALUK, UDUPI DISTRICT-576 212.

2.   HARISH KINI
     MEMBER/PRESENT DIRECTOR OF
                           48
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     PETITIONER NO.1
     AGED ABOUT 56 YEARS
     S/O. SHRINIVASA KINI
     R/O. SOORGOLI BELVE POST
     KUNDAPURA TALUK
     UDUPI DISTRICT-570 112.

3.   SEETHARAMA SHETTY
     MEMBER/PRESENT DIRECTOR OF PETITIONER NO.1
     AGED ABOUT 56 YEARS
     S/O. KUSTAPPA SHETTY
     R/O. 2-275 NEAR HENGAVALLI SCHOOL
     KUNDAPURA TALUK
     UDUPI DISTRICT-570 112.
                                        ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR
     CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION,
     MYSORE PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                            49
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.

IN WP NO.19517/2023

BETWEEN:

1.   THE KARKUNJE SAHAKARI VYAVASAYIKA
     SANGHA, KARKUNJE, KUNDAPURA TALUK
     UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS PRESIDENT
     SUDHAKAR SHETTY
     AGED ABOUT 67 YEARS
     S/O. KRISHNAPPA SHETTY
     R/O. 254/3, BHANDYA SUDHAKAR SHETTY
     MANE ROAD, BEHIND RELIANCE PETROL
     ANKADAKATTE, KOTESHWARA,
     KUNDAPURA TALUK, UDUPI DISTRICT-572 101.

2.   RAJEEVA SHETTY BIJRI
     AGED ABOUT 62 YEARS
     S/O. GOVINDA SHETTY
     R/O. 1/455, MUKKODU BIJRI
     KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.

3.   N. MAHAMMAD
     AGED ABOUT 78 YEARS
     S/O. BABU BYARI
     R/O. NERALAKATTE, KARKUNJE POST
     KUNDAPURA TALUK
                             50
                                        NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     UDUPI DISTRICT-572 101.
                                            ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR
     CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION, MYSORE
     PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                                           ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
                           51
                                        NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS




IN WP NO.19526/2023

BETWEEN:

1.   THE BASRUR VYAVASAYA SEVA
     SAHAKARI SANGHA, BASRUR
     KUNDAPURA TALUK, UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS VICE PRESIDENT
     VIKAS HEDGE K.
     AGED ABOUT 42 YEARS
     S/O. SRIDHARA HEGDE
     R/O. 7-22-1, DHARITHI
     KOLKERE, BASRUR
     KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.

2.   SANJEEVA POOJARY
     AGED ABOUT 60 YEARS
     S/O. SHESHA POOJARY
     R/O. 4/47/3, BASRUR MAKKIMANE
     KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.

3.   K. MAHALINGA
     AGED ABOUT 57 YEARS
     S/O. KORAGA
     R/O. 07-35A, KOLKERE,
     NEAR MISSION COMPOUND
     BASRUR, KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.
                                            ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.
                           52
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



2.   THE REGISTRAR
     CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION, MYSORE
     PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                                        ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.

IN WP NO.19528/2023

BETWEEN:

1.   THE KAVRADI SAHAKARI VYAVASAYIKA
     SANGHA, KANDLURU, KUNDAPURA TALUK
     UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS PRESIDENT
     SADANANDA
     AGED ABOUT 47 YEARS
     S/O. SHANKAR MOGAVEERA
                            53
                                        NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     R/O. 1-192/1, PAVITHRA SADANA
     NEAR BRIDGE BALKUR
     KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.

2.   CHANDRASHEKAR HEGDE
     AGED ABOUT 65 YEARS
     S/O. KRISHNAPPA HEGDE
     R/O. DABBE KATTE, JAPTHI POST
     KUNDAPURA TALUK
     UDUPI DISTRICT-572 011.

3.   SANTHOSH POOJARI
     AGED ABOUT 51 YEARS
     S/O. KUSTA POOJARI
     R/O. II/227/3, GUBBIHADI BETTU ROAD
     BALKUR, KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.
                                            ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR
     CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION, MYSORE
     PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
                             54
                                      NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                                         ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.

IN WP NO.19542/2023

BETWEEN:

1.   THE MANANJE VYAVASAYA SEVA
     SAHAKARI SANGHA, KAMALASHILE
     UDUPI DISTRICT
     REGISTERED UNDER CO-OPERATIVE
     SOCIETIES ACT, 1959
     REPRESENTED BY ITS PRESIDENT
     SHANKAR NARAYANA YADIYALA
     AGED ABOUT 75 YEARS
     S/O. SUBRAYA YADIYALA
     R/O. SHADABERU, HALLIHOLE
     KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.

2.   PRABHAKARA NAIK
     AGED ABOUT 45 YEARS
     S/O. B. HERIYA NAIK
     R/O. 3-75, ARMANEKODLU
     HALLIHOLE VILLAGE
     KUNDAPURA TALUK
     UDUPI TALUK-572 101.

3.   NAGAPPA POOJARI
                           55
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     AGED ABOUT 57 YEARS
     S/O. MANJA POOJARY
     R/O. VAGABEELU, YALABERU
     KAMALASHILE, KUNDAPURA TALUK
     UDUPI DISTRICT-572 101.
                                            ...PETITIONERS
(BY SRI K. PRASANNA SHETTY, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD, BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE REGION, MYSORE
     PUBLIC OFFICE BUILDING
     NEW SAYYAJI RAO ROAD
     MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     KUNDAPURA SUB-DIVISION
     SANJEEVA PRABHU BUILDING
     MASTIKATTE ROAD
     KUNDAPURA-576 201.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO-QUASH THE ORDERS
DTD                 28.07.2023                BEARING
NO.J.R.M./ADMIN/B/GRAMA.PA.PACS/C.R 16/2023-24 PASSED
BY THE R3 MARKED AS ANNEXURE-A AND THE ORDER DTD
01.08.2023 BEARING NO.SANI.38/R.S.R/86/2023-24 PASSED
BY THE R4 MARKED AS ANNEXURE-B BY ISSUING A WRIT IN
THE NATURE OF CERTIORARI AND ETC.
                           56
                                        NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS




IN WP NO.19589/2023

BETWEEN:

KAVALAPADUR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.CMW:243:CLM:91/96-97, VAGGA,
BANTWALA TALUK, D.K.DISTRICT - 574 265
REPRESENTED BY ITS
PRESENT PRESIDENT
K. PRAMOD KUMAR RAI
S/O. LATE H. NARAYANA RAI
AGED 51 YEARS
R/AT VAGGA, BANTWAL TALUK
D.K. DISTRICT-574 265.
                                             ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MANGALURU SUB-DIVISION
     DCC BANK BUILDING, K.S. RAO ROAD
     KODIYALBAIL, MANGLURU-575 001
     D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
                             57
                                       NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                          ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 07.08.2023 IN NO.AR36:S2:39:PLN:2023-
24, FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.19590/2023

BETWEEN:

KADABA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2631/1976-77
YOGAKSHEMA BUILDING, KADABA
KADABA POST, KADABA TALUK
POST: ALANKARU-574 221, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
RAMESH KALPURE, S/O. NARAYANA BHAT
AGED 55 YEARS
R/A KADABA, KADABA TALUK
D.K. DISTRICT-574 221.
                                            ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA,
                             58
                                       NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201,
     D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU,
     D.K. DISTRICT-575 001.
                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)


     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.19619/2023

BETWEEN:

KAVALA MOODUR AGRICULTURAL
SERVICE CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
                             59
                                        NC: 2024:KHC:25596
                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



NO. D.R.P./A.D.M./C.R./29/R.G.N.13751/94-95
KAVALAKATTE, BANTWALA TALUK
D.K.DISTRICT - 574 265
REPRESENTED BY ITS PRESENT PRESIDENT
B. PADMASHEKARA KUMAR
S/O. B. SANATH KUMAR RAI
AGED 56 YEARS
R/AT KAVALAKATTE, POST: KAVALAKATTE
BANTWAL TALUK, D.K.DISTRICT-574 265.
                                              ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MANGALURU SUB-DIVISION
     DCC BANK BUILDING, K.S. RAO ROAD
     KODIYALBAIL, MANGALURU-575 001
     D.K. DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                           ...RESPONDENTS
(BY SRI SESHU V., HCGP)

    THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
                           60
                                       NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 07.08.2023 IN NO.AR36:S2:39:PLN:2023-
24, FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.19642/2023

BETWEEN:

KAVU PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
MO.DRG/S/2634/1976-77, KAVU,
PUTTUR TALUK, POST: KAVU-574 223
D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
N. ACHUTHA MOODETHAYA
S/O. SUBRAYA MOODETHAYA
AGED 68 YEARS
R/A NANYA, KAVU, PUTTUR TALUK
D.K. DISTRICT-574 223.
                                            ...PETITIONER

(BY SRI A. KESHAVA BHAT, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
                            61
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                         AND CONNECTED OTHER MATTERS



     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                         ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.19678/2023

BETWEEN:

1.   PANEMANGALORE RYTHARA SEVA SAHAKARI
     SANGHA LTD., OFFICE AT. PANEMANGALORE
     BANTWAL TALUK, D.K. DISTRICT-574 231
     REPRESENTED BY ITS PRESIDENT
     SRI JAYASHANKAR BASRITHAYA
     S/O. ANANDARAYA BASRITHAYA
     AGED ABOUT 62 YEARS.

2.   FARANGIPET VYAVASAYA SEVA SAHAKARI
     SANGHA LTD., OFFICE AT. FRARABGIPET
     BANTWAL TALUK, D.K. DISTRICT-574 143
     REPRESENTED BY ITS PRESIDENT
     SRI SUBRAMANAYA RAO
     S/O. LATE. P. NARAYANA RAO
     AGED ABOUT 63 YEARS.
                           62
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                        AND CONNECTED OTHER MATTERS



3.   MANINALKURU SEVA SAHAKARI SANGHA LTD.,
     OFFICE AT. SARAPADI, BANTWAL TALUK
     D.K. DISTRICT-574 211
     REPRESENTED BY ITS PRESIDENT
     SRI RAMAKRISHNA K
     S/O. NARASIMHA MAYYA
     AGED ABOUT 68 YEARS.

4.   BANTWAL VYAVASAYA SEVA SAHAKARI
     SANGHA LTD., OFFICE AT BANTWAL TOWN
     BANTWAL TALUK, D.K.DISTRICT-574 211
     REPRESENTED BY ITS PRESIDENT
     SRI B. PADMANABHA
     S/O. AMMU DEVADIGA
     AGED ABOUT 66 YEARS.

5.   POLALI VYAVASAYA SEVA SAHAKARI
     SANGHA LTD., OFFICE AT POLALI,
     BANTWAL TALUK, D.K.DISTRICT-574 219
     REPRESENTED BY ITS PRESIDENT
     SRI SAMPATH KUMAR SHETTY
     S/O. KUMAR SHETTY
     AGED ABOUT 63 YEARS.

6.   KALLADKA RYTHARA SEVA SAHAKARI
     SANGHA LTD., OFFICE AT KALLADKA,
     BANTWAL TALUK, D.K. DISTRICT-574 222
     REPRESENTED BY ITS PRESIDENT
     SRI K. PADMANABHA KOTTARI
     S/O. KORAGA KOTTARI
     AGED ABOUT 74 YEARS.

7.   NERALAKATTE CO-OPERATIVE AGRICULTURAL
     SOCIETY LTD., OFFICE AT NERALAKATTE
     BANTWAL TALUK, D.K.DISTRICT-574 253
     REPRESENTED BY ITS PRESIDENT
     SRI PUSHPARAJA CHOWTA
     S/O. VENKAPPA CHOWTA
     AGED ABOUT 50 YEARS
                           63
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                       AND CONNECTED OTHER MATTERS



8.   KAROPAADI VYAVASAYIKA SAHAKARI
     SANGHA LTD., OFFICE AT KAROPAADI
     BANTWAL TALUK, D.K.DISTRICT-574 279
     REPRESENTED BY ITS PRESIDENT
     SRI B. VIGNESHWARA BHAT
     S/O. LATE. GOVINDA BHAT
     AGED ABOUT 60 YEARS.

9.   PILATHBETTU VYAVASAYA SEVA SAHAKARA
     SANGHA LTD., OFFICE AT PUNJALAKATTE
     BANTWAL TALUK, D.K.DISTRICT-574 233
     REPRESENTED BY ITS PRESIDENT
     SRI LAKSHMINARAYANA UDUPA
     S/O. NARAYANA UDUPA
     AGED ABOUT 61 YEARS.

10. VAMADAPADVU VYAVASAYA SEVA SAHAKARA
    SANGHA (N) OFFICE AT VAMANAPADAVU
    BANTWAL TALUK, D.K.DISTRICT-574 324
    REPRESENTED BY ITS PRESIDENT
    SRI KAMALA SHETTY
    S/O. SEETHARAMA SHETTY
    AGED ABOUT 36 YEARS.

11. MANCHI VYAVASAYA SEVA SAHAKARI
    SANGHA LTD., OFFICE AT MANCHI KUKKAJE
    BANTWAL TALUK, D.K.DISTRICT-574 323
    REPRESENTED BY ITS PRESIDENT
    SRI B. UMMAR
    S/O. ABDUL KHADAR
    AGED ABOUT 67 YEARS.

12. SIDDAKATTE CO-OPERATIVE VYAVASAHIKA
    SANGHA (N), OFFICE AT F.F.124/1947,
    SIDDAKATTE, BANTWAL TALUK
    D.K.DISTRICT-574 237
    REPRESENTED BY ITS PRESIDENT
    SRI PRABHAKAR PRABHU
    S/O. SADASHIVA PRABHU
    AGED ABOUT 48 YEARS.
                             64
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                          AND CONNECTED OTHER MATTERS



       PETITIONERS SOCIETIES ARE REGISTERED UNDER
       KARNATAKA CO-OPERATIVE SOCIETIES ACT-1959.

                                            ...PETITIONERS
(BY SRI ROHITH B. J., ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS
     PRINCIPAL SECRETARY
     DEPARTMENT OF CO-OPERATION
     M.S.BUILDING, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     HAVING OFFICE AT
     GOVERNMENT OFFICER BUILDING
     NEW SAYYAJI ROAD, MYSURU-570 001.

3.   THE DISTRICT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, JANATA BAJAR, KODIYALBAIL
     MANGALURU, D.K.DISTRICT-575 003.

4.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MANGALURU SUB-DIVISION
     AT OFFICE OF SCDCC BUILDING
     K.S.RAO ROAD, KODIYALBAIL
     MANGALURU, D.K.DISTRICT-575 003.
                                           ...RESPONDENTS
(BY SRI SESHU V., HCGP)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO QUASH THE
CIRCULAR/LETTER ISSUED BY THE 2ND RESPONDENT BEARING
NO.JRM/ADALITHA/B/GR.     PAN.     PACS/C.R-16/2023-24
DATED:28.07.2023, PRODUCED AT ANNEXURE-D AND ETC.

IN WP NO.19699/2023

BETWEEN:

NELLYADY PRIMARY AGRICULTURAL
                            65
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                         AND CONNECTED OTHER MATTERS



CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
REGD. NO.145, NELLYADY
NELLYADY VILLAGE & POST-574 229
KADABA TALUK, D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
BALAKRISHNA B., S/O. KRISHNAPPA POOJARY
AGED 51 YEARS
R/AT NELLYADY, KADABA TALUK
D.K.DISTRICT-574 229.
                                            ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, A.G.A.)
    THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
                           66
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                        AND CONNECTED OTHER MATTERS



IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.19706/2023

BETWEEN:

KUMBRA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2629/1976-77
KUMBRA, VALAMOGRU VILLAGE
PUTTUR TALUK, POST: KUMBRA-574 210
D.K. DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
PRAKASHCHANDRA RAI K.
S/O. LATE VITTAL RAI
AGED 57 YEARS
R/A KUMBRA, PUTTUR TALUK
D.K.DISTRICT-574 210.
                                            ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
                             67
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                          AND CONNECTED OTHER MATTERS



     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                          ...RESPONDENTS
(BY SRI SESHU V., HCGP)
     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.19989/2023

BETWEEN:

KOKKADA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.A.R./37/R.S.R./26/2002-03
SHATHA SAHAKARI SOUDHA
NO.F.F.44302, KOKKADA POST
BELTHANGADY TALUK-574 030
D.K. DISTRICT
REPRESENTED BY ITS PRESENT DIRECTOR
P. KUSHALAPPA GOWDA
S/O. LATE GANAPPANA GOWDA
AGED 72 YEARS
R/AT KILANGODI, KALANJA
SULLIA TALUK, D.K.DISTRICT-574 212.
                                            ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
                           68
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                        AND CONNECTED OTHER MATTERS



AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION, PUTTUR-574 201
     D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU
     D.K. DISTRICT-575 001.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.19992/2023

BETWEEN:

KALANJA BALILA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
                             69
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                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.A.R./37/R.S.R./613/2002-03
SAHAKARI SADANA, KOTEMUNDUGARU
POST: KALANJA, SULLIA TALUK-574 212
D.K.DISTRICT
REPRESENTED BY ITS PRESENT DIRECTOR
AJITHA RAO K., S/O. VINAYACHANDRA K.
AGED 42 YEARS
R/A KILANGODI, KALANJA
SULLIA TALUK, D.K.DISTRICT-574 212.
                                            ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                          ...RESPONDENTS
(BY SRI SESHU V., HCGP)

    THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
                            70
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                         AND CONNECTED OTHER MATTERS



RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.20105/2023

BETWEEN:

BELLARE PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2618, BELLARE, POST: BELLARE
SULLIA TALUK, D.K. DISTRICT-574 212
REPRESENTED BY ITS PRESENT PRESIDENT
SHREERAMA P.C., S/O. CHIDANANDA RAO P.S.
AGED 54 YEARS
R/A. BELLARE, SULLIA TALUK,
D.K.DISTRICT-574 212.
                                           ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BENGALURU-560 001.

2.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSURU-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K.DISTRICT.
                           71
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                        AND CONNECTED OTHER MATTERS



4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K. DISTRICT-575 001.
                                         ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED: 05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.


IN WP NO.20118/2023

BETWEEN:

GUTHIGAR PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2622/76-77, GUTHIGAR
POST:GUTHIGAR, SULLIA TALUK-574 218
D.K.DISTRICT
REPRESENTED BY ITS PRESENT PRESIDENT
D. VENKATRAMAN GOWDA
S/O. LATE PARAMESHWARA GOWDA
AGED 60 YEARS
R/A GUTHIGAR, SULLIA TALUK,
D.K.DISTRICT-574 218.
                                           ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
                             72
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                          AND CONNECTED OTHER MATTERS



     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BANGALORE-560 001.

2.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSORE-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K. DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K.DISTRICT-575 001.
                                           ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.20325/2023

BETWEEN:

THE KOTEKAR VYAVASAYA SEVA
SAHAKARI SANGHA NIYAMITHA, KOTEKAR
MANGALORE TALUK, D.K.DISTRICT-575 022
REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT,
                           73
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



SRI. KRISHNA SHETTY, S/O. SUBBANNA SHETTY
AGED ABOUT 59 YEARS
                                            ...PETITIONER
(BY SRI A. MAHAMAD TAHIR, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD, MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     MANGALURU SUB-DIVISION
     K.S.RAO ROAD, KODIALBAIL ROAD
     MANGALURU-575 003.
                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED28-07-2023BEARINGNO.JRM/ADMINISTRATION/B/GRAM
PANCHAYAT    PACS/C.R.16/2023-24   PASSED   BY   THE
RESPONDENT NO.3 VIDE ANNEXURE B AND ETC.

IN WP NO.20503/2023

BETWEEN:

BANNUR RYTHARA SEVA SAHAKARI SANGHA
                             74
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                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS




 NIYAMITA, SUVARANA SAHAKARI NILAYA
 BANNUR, PUTTUR TALUK, D.K.-574 201
 REGISTERED UNDER THE PROVISIONS OF
 KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
 REPRESENTED BY ITS PRESIDENT
 SRI. ISHWARA BHAT.
                                          ...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REPRESENTED BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD, BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUBLIC OFFICE BUILDING
     OPP. CORPORATION OFFICE
     NEW SAYYAJI RAO ROAD
     MYSORE-570 024.

4.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION, PUTTUR
     D.K. DISTRICT-574 201.
                                          ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE RESPONDENT NO.3
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28.07.2023 AND ETC.
                            75
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                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS




IN WP NO.20553/2023

BETWEEN:

KOLLAMOGRU HARIHARA PRIMARY
AGRICULTURAL CREDIT CO-OPERATIVE
SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRG/S/2621/76-77
HAIRHARA PALLATHADKA
SULLIA TALUK, D.K.DISTRICT-574 218
REPRESENTED BY ITS PRESENT PRESIDENT
HARSHAKUMAR D.S.
S/O. D.B.SHMBHAYYA GOWDA
AGED 64 YEARS
R/A HARIHARA PALLATHADKA
SULLIA TALUK, D.K.DISTRICT-574 218.
                                            ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BANGALORE-560 001.

2.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD, MYSORE-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K. DISTRICT.

4.   DEPUTY REGISTRAR OF
                           76
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K.DISTRICT-575 001.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.20554/2023

BETWEEN:

THE AMMEMBALA SERVICE
CO-OPERATIVE BANK LTD., MUDIPPU
KURNADU, ULLAL TALUK
D.K.DISTRICT-574 153
REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI THEKKUNJE GANAPATHI RAJARANA
S/O. THEKKUNJE GANAPATHI BHAT
AGED ABOUT 59 YEARS.
                                             ...PETITIONER
(BY SRI A. MAHAMAD TAHIR, ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REP. BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE
     SOCIETIES IN KARNATAKA
                             77
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                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



     NO.1, ALI ASKAR ROAD
     BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES, MYSORE DIVISION
     PUBLIC OFFICES BUILDING
     NEW SAYYAJI ROAD, MYSURU-570 024.

4.   THE ASSISTANT REGISTRAR
     CO-OPERATIVE SOCIETIES
     MANGALURU SUB-DIVISION
     K.S.RAO ROAD, KODIALBAIL ROAD
     MANGALURU-575 003.
                                         ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED:28.07.2023BEARINGNO.JRM/ADMINISTRATION/B/GRA
M PANCHAYAT PACS/C.R.16/2023-24 PASSED BY THE
RESPONDENT NO.3 VIDE ANNEXURE B AND ETC.

IN WP NO.20578/2023

BETWEEN:

BELTHANGADY PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY LIMITED
A CO-OP. SOCIETY REGISTERED UNDER
KARNATAKA CO-OP. SOCIETIES ACT, 1959
NO.DRP/S9/RGN/25931/2007-08
BELTHANGADY TOWN, BELTHANGADY TALUK
D.K.DISTRICT-574 214
REPRESENTED BY ITS PRESENT PRESIDENT
AJITH KUMAR ARIGA
S/O. SHANTHAPPA ARIGA
AGED 63 YEARS
R/A BELTHANGADY, BELTHANGADY TALUK
D.K.DISTRICT-574 214.
                                           ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)
                            78
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                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



AND:

1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF CO-OPERATIVE SOCIETY
     VIDHANA SOUDHA, BANGALORE-560 001.

2.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MYSORE DIVISION
     PUBLIC OFFICE BUILDING
     NEW SAYYAJIRAO ROAD
     MYSORE-570 024.

3.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUTTUR SUB-DIVISION
     PUTTUR-574 201, D.K. DISTRICT.

4.   DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     JANATA BAZAR BUILDING
     NEAR GANAPATI HIGH SCHOOL ROAD
     MANGALURU, D.K.DISTRICT-575 001.
                                           ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)
     THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED: 28.07.2023
IN NO.JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE RESPONDENT NO.2 (VIDE ANNEXURE A) AND
CIRCULAR DATED:05.08.2023 IN NO.AR37/RSR/26/2023-24,
FROM THE FILE OF THE RESPONDENT NO.3 (ANNEXURE B)
AND ETC.

IN WP NO.20594/2023

BETWEEN:

KINNIGOLI VYAVASAYA SEVA
SAHAKARI SANGHA NIYAMITA
                             79
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                                   WP No. 17524 of 2023
                          AND CONNECTED OTHER MATTERS



KINNIGOLI, D.K.-574150
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI. LAVA SHETTY.
                                         ...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     VIKAS SOUDHA, BENGALURU-560 001
     REPRESENTED BY ITS SECRETARY.

2.   THE REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD, BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUBLIC OFFICE BUILDING
     OPP. CORPORATION OFFICE
     NEW SAYYAJI RAO ROAD
     MYSORE-570 024.

4.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     SCDCC BANK BUILDING
     K.S.RAO ROAD, KODIYALBAIL
     MANGALORE-570 003.

                                          ...RESPONDENTS
(BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE RESPONDENT NO.3
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VIDE REF
NO.JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24 DATED
28.07.2023 AND ETC.
                           80
                                     NC: 2024:KHC:25596
                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



IN WP NO.20683/2023

BETWEEN

HATHYADKA PRIMARY AGRICULTURAL
CREDIT CO-OPERATIVE SOCIETY
LIMITED, A CO-OP. SOCIETY
REGISTERED UNDER KARNATAKA
CO-OP. SOCIETIES ACT, 1959
NO.AR-37/RSR/REG. 582/1998-99
HATHYADKA, POST: ARASINAMKKI
BELTHANGADY TALUK
D.K.DISTRICT-574 198
REPRESENTED BY ITS PRESENT
PRESIDENT, SRI. RAGHAVENDRA
NAYAK, S/O. LATE PURUSHOTHAMA
NAYAK, AGED 49 YEARS
R/A HATHYADKA ARASINAMAKKI POST
BELTHANGADY TALUK
D.K.DISTRICT-574 198.
                                           ...PETITIONER
(BY SRI A. KESHAVA BHAT, ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF CO-OPERATIVE SOCIETY
      VIDHANA SOUDHA, BENGALURU-560 001.

2.    THE JOINT REGISTRAR OF
      CO-OPERATIVE SOCIETIES
      MYSORE DIVISION
      PUBLIC OFFICE BUILDING
      NEW SAYYAJIRAO ROAD
      MYSORE-570 024.

3.    THE ASSISTANT REGISTRAR
      OF CO-OPERATIVE SOCIETIES
      PUTTUR SUB-DIVISION
      PUTTUR-574 201.
      D.K.DISTRICT.
                            81
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS




4.    DEPUTY REGISTRAR OF
      CO-OPERATIVE SOCIETIES
      JANATA BAZAR BUILDING
      NEAR GANAPATI HIGH SCHOOL ROAD
      MANGALURU, D.K. DISTRICT-575 001.
                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

      THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE
RECORDS PERTAINING TO THE CIRCULAR DATED 28/07/2023
IN NO. JRM/AADALITHA/B/GRA.PUM.FAX/CR16/2023-24, FROM
THE FILE OF THE R2 (VIDE ANNEXURE-A) AND CIRCULAR
DATED 05/08/2023 IN NO. AR37/RSR/26/2023-24, FROM THE
FILE OF THE R3 (ANNEXURE-B) AND ETC.

IN WP NO.21440/2023

BETWEEN

BANGADY SAHAKARI VYAVASAYIKA SANGHA (NI)
INDABETTU VILLAGE, BANGADY POST,
BELTHANGADY TALUK,
D.K.DISTRICT-574 214
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT,
SRI. HARISH SALIYAN,
S/O. ANANDA BANGERA
AGED ABOUT 51 YEARS.
                                          ..PETITIONER
(BY SRI KETHAN KUMAR, ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      DEPARTMENT OF CO OPERATION
      VIKAS SOUDHA, BENGALURU-560 001
      REPRESENTED BY ITS SECRETARY.
                                82
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                                    WP No. 17524 of 2023
                           AND CONNECTED OTHER MATTERS



2.     THE REGISTRAR OF CO-OPERATIVE SOCIETIES
       ALI ASKER ROAD, BENGALURU-560 052.

3.     THE JOINT REGISTRAR OF
       CO-OPERATIVE SOCIETIES,
       PUBLIC OFFICE BUILDING
       OPP. CORPORATION OFFICE
       NEW SAYYAJI RAO ROAD
       MYSORE-570 024.

4.     THE ASSISTANT REGISTRAR OF
       CO-OPERATIVE SOCIETIES
       PUTTUR SUB-DIVISION,
       PUTTUR, D.K.DISTRICT-574 201.
                                          ...RESPONDENTS
     (BY SRI SESHU V., HCGP)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
MPUGNED CIRCULAR ISSUED BY THE R3 JOINT REGISTRAR OF
CO-OPERATIVE      SOCIETIES     VIDE      REF    NO.
JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24     DATED
28/07/2023 AND ETC.

IN WP NO.21971 OF 2023

BETWEEN

GURUPURA VYAVASAYA SEVA
SAHAKARI SANGHA NIYAMITHA
GURUPURA, D.K.-574 151
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI OM PRAKASH SHETTY.
                                         ...PETITIONER
(BY SRI RAKSHITH KUMAR, ADVOCATE)

AND
1.  THE STATE OF KARNATAKA
    DEPARTMENT OF CO-OPERATION
                           83
                                    NC: 2024:KHC:25596
                                WP No. 17524 of 2023
                       AND CONNECTED OTHER MATTERS



     VIKAS SOUDHA, BENGALURU-560 001
     REPRESENTED BY ITS SECRETARY.

2.   THE REGISTRAR OF CO-OPERATIVE SOCIETIES
     ALI ASKER ROAD, BENGALURU-560 052.

3.   THE JOINT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     PUBLIC OFFICE BUILDING
     OPP. CORPORATION OFFICE
     NEW SAYYAJI RAO ROAD
     MYSORE-570 024.

4.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     SCDCC BANK BUILDING
     K.S. RAO ROAD, KODIYALBAIL
     MANGALORE-570 003.
                                       ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE R3 JOINT REGISTRAR
OR    CO-OPERATIVE    SOCIETIES     VIDE   REF   NO.
JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24     DATED
28/07/2023 AND ETC.

IN WP NO.23527 OF 2023

BETWEEN

SURATHKAL VYAVASAYA SEVA
SAHAKRI SANGHA LTD
IDDYA, AMRUTHA SAUDHA MAIN ROAD
SURATHKAL POST, D. K.-574 014
REGISTERED UNDER THE PROVISIONS OF
KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959
REPRESENTED BY ITS PRESIDENT
SRI VINAYAKUMAR.
                                         ...PETITIONER
                           84
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                                 WP No. 17524 of 2023
                        AND CONNECTED OTHER MATTERS



(BY SRI RAKSHITH KUMAR, ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      DEPARTMENT OF CO-OPERATION
      VIKAS SOUDHA, BENGALURU-560 001
      REPRESENTED BY ITS SECRETARY.

2.    THE REGISTRAR OF CO-OPERATIVE
      SOCIETIES, ALI ASKER ROAD
      BENGALURU-560 052.

3.    THE JOINT REGISTRAR OF
      CO-OPERATIVE SOCIETIES
      PUBLIC OFFICE BUILDING
      OPP. CORPORATION OFFICE
      NEW SAYYAJI RAO ROAD
      MYSORE-570 024.

4.    THE ASSISTANT REGISTRAR OF
      CO-OPERATIVE SOCIETIES
      SCDCC BANK BUILDING
      K.S. RAO ROAD, KODIYALBAIL
      MANGALORE-570 003.
                                         ...RESPONDENTS
(BY SRI SESHU V., HCGP)
     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED CIRCULAR ISSUED BY THE R-3 JOINT REGISTRAR
OF    CO-OPERATIVE      SOCIETIES  VIDE    REF  NO.
JRM/ADALITHA/B/GRA.PAN.PACS/C.R/16/2023-24      DTD
28/07/2023 AND ETC.


IN WP NO.24216/2023

BETWEEN

1.    PERUVAYI VYAVASAYA SEVA SAHAKARI
                            85
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                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS



      SANGHA (N), OFFICE AT PERUVAYI
      BANTWAL TALUK
      D.K. DISTRICT-574 260
      REP. BY ITS PRESIDENT
      SRI GEETHANANDA SHETTY
      S/O. NARAYANA SHETTY
      AGED ABOUT 49 YEARS.

2.    VITTAL VYAVASAYA SEVA SAHAKARI
      SANGHA (N), OFFICE AT VITTAL
      BANTWAL TALUK
      D.K. DISTRICT-574 243
      REP. BY ITS PRESIDENT
      SRI N. NARASAPPA POOJARY
      S/O. BABU YANE ISHWARA POOJARY
      AGED ABOUT 62 YEARS.
                                           ...PETITIONERS
(BY SRI ROHITH B. J., ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS
      PRINCIPAL SECRETARY
      DEPARTMENT OF CO-OPERATION
      M.S. BUILDING
      BENGALURU-560 001.

2.    THE JOINT REGISTRAR OF
      CO-OPERATIVE SOCIETIES
      MYSURU DIVISION
      HAVING OFFICE AT GOVERNMENT
      OFFICER BUILDING, NEW SAYAJI ROAD,
      MYSURU-570 001.

3.    THE DISTRICT REGISTRAR OF
      CO-OPERATIVE SOCIETIES
      JANATA BAJAR, K.S. RAO ROAD
      KODIYALBAIL, MANGALURU
      D.K. DISTRICT-575 003.
                             86
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                                  WP No. 17524 of 2023
                         AND CONNECTED OTHER MATTERS




4.   THE ASSISTANT REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MANGALURU SUB-DIVISION
     AT OFFICE OF SCDCC BUILDING
     K.S. RAO ROAD, KODIYALBAIL
     MANGALURU, D.K. DISTRICT-575 003.
                                          ...RESPONDENTS
(BY SRI SIDDARTH BABU RAO, AGA)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO QUASH THE
CIRCULAR/LETTER    ISSUED   BY    THE    R2   BEARING
NO.JRM/ADALITHA/B/GR.PAN.PACS/C.R-16/2023-24       DTD
28.07.2023,   PRODUCED      AT     ANNEXURE-B      AND
CIRCULAR/LETTER    ISSUED   BY    THE    R3   BEARING
NO.AR36:S2:39:PLN:2023-24   ORDER     DTD   07.08.2023
PRODUCED AT ANNEXURE-C AND C1.
     THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                      COMMON ORDER

R. DEVDAS J., (ORAL):

All these writ petitioners raise a common grievance having regard to a communication dated 28.07.2023 issued by the Joint Registrar of Co-operative Societies, Mysore, directing the Deputy Registrar of Co-operative Societies of Mysore, Chamarajanagar, Mandya, Hassan, Chikkamagaluru, Kodagu, Dakshina Kannada and Udupi Districts and also the Assistant Registrar of Co-operative 87 NC: 2024:KHC:25596 WP No. 17524 of 2023 AND CONNECTED OTHER MATTERS Societies, Mysore, Hunsur, Chamarajanagara, Mandya, Pandavapura, Hassan, Sakaleshapura, Chikkamagaluru, Tarikere, Madikeri, Mangaluru, Putturu and Kundapura Sub-Divisions, to ensure registration and establishment of a Primary Agricultural Credit Co-operative Society within the jurisdiction of every Gram Panchayat in the District. For that purpose, a time schedule was also mentioned in the communication. Subsequently, another communication was also issued on 01.08.2023 directing the Chief Executive Officer of the Primary Agricultural Credit Co- operative Societies, Kundapura, Udupi and Karkala Taluks to implement the directions issued on 28.07.2023.

2. Learned Additional Government Advocate, however, submits that there were several oppositions to the said action sought to be taken by the Government and as a consequence, the Government ensured that the directions are not implemented. However, the learned Additional Government Advocate submits that if the Government intends to implement such a rule, necessary action will be taken in accordance with law. At any rate, 88 NC: 2024:KHC:25596 WP No. 17524 of 2023 AND CONNECTED OTHER MATTERS since the timeline fixed in the impugned communication dated 28.07.2023 could not be implemented, the prayers made in the writ petitions do not survive for consideration.

3. Learned Counsel for the petitioners however submit that liberty should be given to the petitioners to come before this Court, if such action is taken by the Government.

4. Accordingly, the writ petitions stand disposed of, in view of the subsequent development as narrated hereinabove. Needless to observe that if any of the Co- operative Societies or members of the Co-operative Societies are opposed to such a move at the hands of the Government, they are free to approach this Court, if the action of the Government is not in accordance with law. Ordered accordingly.

Pending I.As., if any, stand disposed of.

Sd/-

JUDGE JT/-

CT: JL/VC