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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(2)(g) in Maharashtra Public Universities Act, 2016

(g)eight eminent persons from different areas of Science, Commerce, Agriculture, Banking , Finance, Industry, Intellectual Property Rights, etc., who are conversant with the global trends as well as regional issues to be nominated by Chancellor ;