Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 10 in West Bengal Land Reforms Rules, (Bargadars) Rules, 1956 10. Manner of giving copies of records. The rules in the Bengal Records Manual shall be followed in the manner of granting copies of records.
