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State of Madhya Pradesh - Section

Section 17 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

17. DSM Plan and Programme Completion Report.

(1)Reports on progress of DSM Plan and expenses incurred on implementation of DSM Plan shall be submitted by the Distribution Licensee every six months.
(2)The Distribution Licensee shall prepare a detailed Program Completion Report and submit the same to the Commission within one month of completion of such programme.
(3)The Report shall cover the programme expenses, achievements, outcomes and outputs, constraints and difficulties faced, conclusions, recommendations, lessons learned and way forward.