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[Cites 0, Cited by 0] [Section 59A(1)] [Section 59A] [Entire Act]

State of Gujarat - Subsection

Section 59A(1)(i) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(i)the subscriber to the fund shall be entitled to interest on the balance in his provident fund account at the same rate at which, the State Government servant is for the time being entitled to on the balance in his provident fund account, and