Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Unorganized Workers Social Security Rules, 2015 15. Application. - Each Unorganized worker will submit the application in prescribed format i.e. Form- I in the office of District Magistrate or any other authorized office.
