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Telecom Regulatory Authority Of India - Section

Section 39 in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

39. Some stakeholders are of the view that definition of `distribution platform' should include OTT and Doordarshan. They further suggested that definition of `distribution platform operators' should include OTT operator, Doordarshan or any platform that distributes channels to the subscriber.