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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(c) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.)

(c)alters, moves, destroys, or defaces any boundary mark of any forest or waste land to which the provisions of this Act are applicable;