Delhi High Court - Orders
Manish Gupta vs Assistant Commissioner Of Income Tax ... on 19 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~1-6, 24-26, 43 and 50-53.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6779/2023 and C.M. No. 26487/2023 & 26488/2023
MANISH GUPTA ..... Petitioner
Through:
versus
ASSISTANT COMMISSIONER OF
INCOME TAX CIRCLE-34(1) DELHI ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha, Ms.
Hemlata Rawat, Advocates for the
respondent.
+ W.P.(C) 7153/2023 and C.M. No. 27882/2023
VK GLOBAL PUBLICATIONS PRIVATE LTD. ..... Petitioner
Through: Mr. Ruchesh Sinha and Ms. Monalisa
Maity, Advocates.
versus
ASSISTANT COMMISSIONER
OF INCOME TAX, CIRCLE 25(1) & ANR. ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha and
Ms. Hemlata Rawat, Advocates for
respondent.
Mr. Puneet Rai, Sr. Standing Counsel
with Mr. Ashvini Kumar and Mr.
Rishabh Nangia
+ W.P.(C) 7170/2023 and C.M. No. 27939/2023
ACCOLADE HOLDINGS PRIVATE LIMITED (FORMERLY
KNOWN AS BLUE EYE ENTERTAINMENT PRIVATE
LIMITED) ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 00:51:22
Through: Mr. Ved Jain, Mr. Nischay Kantoor
and Ms. Soniya Dodeja, Advocates.
versus
INCOME TAX OFFICER,
WARD 2(1), DELHI & ORS. ..... Respondent
Through: Mr. Sanjay Kumar, Ms. Easha and
Ms. Hemlata Rawat, Advocates for
respondent.
Mr. Amit gupta, SPC for UOI.
+ W.P.(C) 7666/2023 and C.M. No. 29685/2023
VEENA JAIN ..... Petitioner
Through: Mr. Ruchesh Sinha and Ms. Monalisa
Maity, Advocates.
versus
INCOME TAX OFFICER WARD 43(1) & ANR. ..... Respondent
Through: Mr. Sunil Agarwal, Sr. Standing
Counsel with Mr. Shivansh B. Pandya
and Mr. Utkarsh Tiwari, for
respondent.
+ W.P.(C) 8171/2023 and C.M. No. 31341/2023
A.N. PROPBUILD LLP ..... Petitioner
Through: Mr. Rohit Garg, Advocate.
versus
THE INCOME TAX OFFICER & ANR. ..... Respondents
Through: Mr. Shailendera Singh, Sr. Standing
Counsel with Ms. Anuja Pethia,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 00:51:22
Advocate for respondent.
+ W.P.(C) 9475/2023
SRI PAWAN STONETECH INDIA
PRIVATE LIMITED ..... Petitioner
Through:
versus
INCOME TAX OFFICER, WARD 24 1 DELHI ..... Respondent
Through:
+ W.P.(C) 5122/2023 and C.M. No.20032/2023
RAJESH AGARWAL ..... Petitioner
Through: Mr Sandeep Goel and Mr. Kapil
Goel, Advocates.
versus
ASSISTANT COMMISSIONER
OF INCOME TAX CIRCLE 43(1) ..... Respondent
Through: Mr. Puneet Rai, Sr. Standing Counsel
with Mr. Ashvini Kumar and Mr.
Rishabh Nangia
+ W.P.(C) 6800/2023 and C.M. No. 26552/2023 & 26553/2023
SHASHI BALA JAIN ..... Petitioner
Through: Mr. Mani Bhadra Jain and Mr.
Abhyuday Sharma, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 00:51:22
+ W.P.(C) 6808/2023 and C.M. No. 26569/2023 & 26570/2023
DHURAV REAL ESTATE DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Mr. Prakash Kumar and Ms. Rashmi
Singh, Advocate.
versus
INCOME TAX OFFICER,
WARD 7(1), DELHI & ANR. ..... Respondent
Through:
+ W.P.(C) 5255/2023 and C.M. No. 20558/2023
SANJAY GUPTA ..... Petitioner
Through: Mr. Ved Jain, Mr. Nischay Kantoor
and Ms. Soniya Dodeja, Advocates.
versus
INCOME TAX OFFICER,
WARD 29(1), DELHI & ORS. ..... Respondent
Through: Mr. Shailendera Singh, Sr. Standing
Counsel with Ms. Anuja Pethia,
Advocate for respondent.
+ W.P.(C) 6519/2023 and C.M. No. 25607/2023
ANKIT AGARWAL. ..... Petitioner
Through: Mr Sandeep Goel and Mr. Kapil
Goel, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 00:51:23
INCOME TAX OFFICER WARD 43(6) DELHI ..... Respondent
Through: Mr. Aseem Chawla, Sr. Standing
Counsel with ms. Pratishtha
Choudhary and Mr. Aditya gupta,
Advocates for respondent.
+ W.P.(C) 6760/2023 and C.M. No. 26442/2023
ROOPA GOYAL ..... Petitioner
Through: Mr Sandeep Goel and Mr. Kapil
Goel, Advocates.
versus
INCOME TAX OFFICER WARD 28(1) DELHI ..... Respondent
Through: Mr. Aseem Chawla, Senior Standing
Counsel with Ms. Pratishtha
Choudhary and Mr. Aditya Gupta,
Advocates for respondent.
Mr. Gaurav Gupta, Sr. Standing
Counsel with Mr. Shivendra Singh,
Mr. Puneet Singhal, Ms. Mahima
Garg and Ms. Deepika Goyal,
Advocates for respondent.
+ W.P.(C) 6797/2023 and C.M. No. 26546/2023
ROOPA GOYAL ..... Petitioner
Through: Mr Sandeep Goel and Mr. Kapil
Goel, Advocates.
versus
INCOME TAX OFFICER WARD 28(1) ..... Respondent
Through: Mr. Aseem Chawla, Sr. Standing
Counsel with Ms. Pratishtha
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 00:51:23
Choudhary and Mr. Aditya Gupta,
Advocates.
Mr. Gaurav Gupta, Sr. Standing
Counsel with Mr. Shivendra Singh,
Mr. Puneet Singhal, Ms. Mahima
Garg and Ms. Deepika Goyal,
Advocates for respondent.
+ W.P.(C) 6953/2023 and C.M. No. 27104/2023
D K AGGARWAL HUF ..... Petitioner
Through:
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-34(1)
DELHI ..... Respondent
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 19.10.2023 Counter-affidavits have not been filed in some of the matters. Four weeks' time is granted to file the counter-affidavit. Rejoinder thereto, if any, be filed within two weeks' thereafter.
List on 18.01.2024.
Interim order, if any, to continue.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 19, 2023 V. Rawat This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 00:51:23