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State of Odisha - Section

Section 270 in Orissa Municipal Rules, 1953

270.

A school in favour of which one or more stipends have been sanctioned may continue to draw its stipends so long as there is no change in site of the school or in the qualification of the teacher or teachers but the Council may at any time suspend or, withdraw the stipend or suspends for reasons to be specified in writing and their decision shall be final.