Section 6 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960
6. Entries to be inspected regularly by Inspecting Officers.
- All fields, for which new entries as required by rules 3 and 4 are made, shall be checked by the Field Kanungo and at least fifteen per cent of them by the Tehsildar or Naib-Tehsildar concerned. A specific note showing that such inspection has been made shall be given by the Inspecting Officer. The Revenue Assistant or the Sub-Divisional Officer (Civil) shall also check the girdawaris of at least ten per cent of the villages which are affected by thur, kallar, reh, sem, cho or deposit of sand.
