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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(4) in The West Bengal Motor Vehicles Rules, 1989

(4)Whenever, a vacancy arises due to death, resignation or removal, of any member, the State Government may fill in the vacancy, as it deems necessary, and appoint another member, and the member so appointed shall continue to hold office for the remaining period of the tenure of appointment of the Transport Authority.