Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62B] [Entire Act] State of Jharkhand - Subsection Section 62B(7) in Bihar Factories Rules, 1950 (7)Facilities to be provided.-An occupier of the factory shall provide equipments, office staff, library, books, safety journals and periodicals and such other facilities as are necessary to enable him to discharge his duties effectively.
