Punjab-Haryana High Court
M/S Prosperous Buildcon Pvt. Ltd vs State Of Haryana And Ors on 22 November, 2019
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
RFA No.1394 of 2015 (O&M) 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.1394 of 2015 (O&M)
Date of Decision:22.11.2019
M/s Prosperous Buildcon Pvt. Ltd. ....Appellant(s)
Versus
State of Haryana and others ....Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present: Mr. Pawan Kumar, Senior Advocate with
Mr. Surya Kumar, Advocate,
Mr. Anshuman Mandhar, Advocate and
Mr. Mandeep S. Bedi, Senior Advocate with
Mr. Sidhant Nehra, Advocate,
Mr. Rajat Garg, Advocate for
Mr. Aditya Jain, Advocate,
Mr. Sanjay Vij, Advocate,
Mr. Sanjay Vashisth, Advocate,
Mr. Harsh Bunger, Advocate,
Mr. Udit Garg, Advocate,
Mr. Gurpreet Singh, Advocate for
Mr. Saurabh Arora, Advocate,
Ms. Nitika Sharma, Advocate for
Mr. Aashish Chopra, Advocate,
Mr. Suresh Kumar Kaushik, Advocate,
Mr. Sonu Giri, Advocate for
Mr. Sandeep Sharma, Advocate,
Mr. Atul Yadav, Advocate,
Mr. Rohit Sud, Advocate,
Ms. Monika Singh, Advocate for
Mr. Amit Kumar Jain, Advocate
Mr. Harshit Anand, Advocate for
Mr. Shekhar Verma, Advocate,
Mr. Munfaid Khan, Advocate,
Mr. J.L. Malhotra, Advocate,
Mr. Akash Sridhar, Advocate for
Mr. Ashwani Talwar, Advocate,
Mr. Ashok Tyagi, Advocate,
Mr. J.S. Saneta, Advocate,
Mr. Rishabh Goel, Advocate for
Mr. Lokesh Sinhal, Advocate,
Mr. Rajni Kant, Advocate for
Mr. Rakesh Dhiman, Advocate,
Mr. Abhishek Sharma, Advocate,
Mr. Ashish Gupta, Advocate
for the landowners.
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RFA No.1394 of 2015 (O&M) 2
Mr. Sudeep Mahajan, Addl. A.G., Haryana with
Mr. Abhinash Jain, AAG, Haryana.
*****
G.S. SANDHAWALIA, J.
The appeal is allowed in terms of the detailed judgment of even date passed in RFA No.2129 of 2013 titled as "Jaggan and others Vs. State of Haryana and others."
(G.S. SANDHAWALIA) 22.11.2019 JUDGE Parveen Whether speaking/reasoned Yes/No Whether reportable Yes/No 2 of 2 ::: Downloaded on - 09-12-2019 07:55:10 :::