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Himachal Pradesh High Court

Nihalu Mal Sood And Ors. vs . Ashwani on 26 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Nihalu Mal Sood and ors. Vs. Ashwani Kumar and anr.

.

RSA No. 568 of 2010 26.09.2022 Present: Mr. Ashook Sood, Sr. Advocate with Mr. Abhishek Banta, Advocate, for the appellants.

Mr. Ajay Thakur, Advocate, vice counsel for the respondents.

CMP No. 13062 of 2022 For the reasons stated in the application, the same is allowed. Application stands disposed of.

RSA No. 568 of 2010 List for final hearing on 21.11.2022.

( Satyen Vaidya ) Judge 26th September, 2022 (sushma) ::: Downloaded on - 26/09/2022 20:04:37 :::CIS