Section 15(2)(k) in The Cost And Works Accountants Act, 1959

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(k) in The Cost And Works Accountants Act, 1959

(k)consideration of the recommendations of the Quality Review Board made under clause (d) of section 29B, action taken thereon with a report to the Central Government within a period of three months, and their inclusion in the annual report; and

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Union of India - Subsection

Section 15(2)(k) in The Cost And Works Accountants Act, 1959