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Union of India - Section

Section 150 in The Coal Mines Regulations, 2011

150. Precautions against eruption of gas.

- Where any working is extended to within 30 metres of any goaf or disused working containing or likely to contain an accumulation of inflammable or noxious gases, there shall be maintained at least one bore-hole not less than 1.5 metres in advance of the working and the operation of drilling the bore hole shall be carried out under the supervision of a competent person, and no lamp or light other than an approved safety lamp or torch shall be used in any such working.