Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act] NCT Delhi - Subsection Section 59(3)(i) in Delhi Motor Vehicles Rules, 1993 (i)The last date for depositing the fee for renewal of permit shall be fifteen days prior to the date of expiry of the permit.