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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Goa - Subsection

Section 126(1)(a) in The Goa Co-operative Societies Act, 2001

(a)the registration of a society or its bye-laws, or the amendment of its bye-laws, or the dissolution of the board of directors of a society, or the management of the society on dissolution thereof, or