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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(31) in The Karnataka Prohibition Act, 1961

(31)“sell” with its grammatical variations, includes,-
(a)any transfer, whether such transfer is for any consideration or not;
(b)any supply or distribution for mutual accommodation; and
(c)the word “buy”, with its grammatical variations, shall be construed accordingly;