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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Bihar - Subsection

Section 79(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)every container or receptacle used for raising or lowering stone, bricks, titles, slates or other similar objects is so enclosed with the hoist as to prevent the fall of such objects;