Section 13 in The Digital Signature (End entity) Rules, 2015
13. Digital Signature functions Standard.
- The manner of digital signature creation and verification, in respect of signature profile and signature format, shall also conform to the following guidelines issued by Controller, namely:-(i)Interoperability Guidelines for Digital Signature Certificates issued under Information Technology Act;(ii)X.509 Certificate Policy for India PKI;(iii)Signature profiles;(iv)Online Certificate Status Protocol (OCSP) Service Guidelines for Certifying Authorities (CA);(v)Time Stamping Services Guidelines for Certifying Authorities (CA).
