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Delhi High Court - Orders

Anita Bhatia vs Imperia Structure Ltd on 6 April, 2022

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~A-2 & A-3
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    ARB.P. 594/2020
                               ANITA BHATIA                                      ..... Petitioner
                                                   Through:     Ms. Shashi Panwar, Advocate.

                                                   versus

                               IMPERIA STRUCTURE LTD                  ..... Respondent
                                            Through: Ms. Neha Gupta & Mr. Shaurya
                                                     Lamba, Advocates.

                          +    ARB.P. 595/2020
                               ANITA BHATIA                                      ..... Petitioner
                                                   Through:     Ms. Shashi Panwar, Advocate.

                                                   versus

                               IMPERIA STRUCTURE LTD                  ..... Respondent
                                            Through: Ms. Neha Gupta & Mr. Shaurya
                                                     Lamba, Advocates.
                               CORAM:
                               HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                   ORDER

% 06.04.2022 It is already 04:45 p.m. No time left. List on 14th July 2022.

ANUP JAIRAM BHAMBHANI, J APRIL 6, 2022 ns Signature Not Verified Digitally Signed By:NEERAJ Signing Date:08.04.2022 15:40:32