Delhi High Court - Orders
Anita Bhatia vs Imperia Structure Ltd on 6 April, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~A-2 & A-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 594/2020
ANITA BHATIA ..... Petitioner
Through: Ms. Shashi Panwar, Advocate.
versus
IMPERIA STRUCTURE LTD ..... Respondent
Through: Ms. Neha Gupta & Mr. Shaurya
Lamba, Advocates.
+ ARB.P. 595/2020
ANITA BHATIA ..... Petitioner
Through: Ms. Shashi Panwar, Advocate.
versus
IMPERIA STRUCTURE LTD ..... Respondent
Through: Ms. Neha Gupta & Mr. Shaurya
Lamba, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 06.04.2022 It is already 04:45 p.m. No time left. List on 14th July 2022.
ANUP JAIRAM BHAMBHANI, J APRIL 6, 2022 ns Signature Not Verified Digitally Signed By:NEERAJ Signing Date:08.04.2022 15:40:32