Delhi High Court - Orders
Ambient Land Holding Ltd vs Splendor Landbase Ltd & Anr on 28 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-46 & 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 263/2021
AMBIENT LAND HOLDING LTD. .....Petitioner
Through: Mr. Sanjoy Ghose, Sr. Adv. with Mr.
Avinash Kr. Lakhanpal, Mr. Piyush
Lakhanpal, Mr. Mohit Garg and Mr.
Ashish Bhardwaj, Advs.
versus
SPLENDOR LANDBASE LTD & ANR. .....Respondents
Through: Appearance not given.
O-47
+ OMP (ENF.) (COMM.) 132/2021, EX.APPL.(OS) 1083/2025,
EX.APPL.(OS) 932/2021, EX.APPL.(OS) 364/2023 &
EX.APPL.(OS) 365/2023
SPLENDOR LANDBASE LIMITED .....Decree Holder
Through: Appearance not given.
versus
AMBIENT LAND HOLDINGS LIMITED .....Judgement Debtor
Through: Mr. Sanjoy Ghose, Sr. Adv. with Mr.
Avinash Kr. Lakhanpal, Mr. Piyush
Lakhanpal, Mr. Mohit Garg and Mr.
Ashish Bhardwaj, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 28.08.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 22:28:27
1. Learned counsel for both parties undertakes to place on record written submissions [with reference to the PDF page number of the digital record of the Court], along with a convenience compilation of the relevant documents, and compilation on the judgments [with an index of the relevant paragraph(s) of the said decision(s), along with reference to the corresponding proposition of law].
2. They are further directed to keep ready a hard copy of the aforesaid, to be presented at the time of the hearing.
3. List this matter on 25.11.2025.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 28, 2025/P/SPH This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 22:28:27