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[Cites 0, Cited by 0] [Section 182] [Entire Act]

Greater Bengaluru City Corporation -

Section 182(8) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(8)A corporation constituted upon the dissolution before the expiration of itsduration shall continue only for the remainder of the period for which the dissolvedcorporation would have continued had it not been so dissolved.