Section 27(2)(c) in The U.P. Minor Minerals (Concession) Rules, 1963

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2)(c) in The U.P. Minor Minerals (Concession) Rules, 1963

(c)The District Magistrate may appoint an officer subordinate to him not below the rank of Additional District Magistrate, as presiding officer, for the purpose of e-tender/e-auction/e-tender-cum-e-auction.

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State of Uttar Pradesh - Subsection

Section 27(2)(c) in The U.P. Minor Minerals (Concession) Rules, 1963