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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(14) in Punjab Detenus (Conditions of Detention) Order, 1974

(14)The correspondence to and from detenus shall confine purely to domestic matters or such matters relating to the welfare of the detenus or their relatives and matters relating to the private business. Letters containing references to political or communal matters shall be withheld.