Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 45R in The Reserve Bank of India Act, 1934 45R. Interpretation.— The words and expressions used in this Chapter and defined in Chapter IIIB shall have the meanings respectively assigned to them therein.
