Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 15 in Gujarat Panchayats Laws (Amendment) Act, 1963 15. In section 246, in sub-section (1) for the words "administrative panch" the words "Chairman of the Nyaya Panchayat" shall be substituted.
