Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(21B) in Rajasthan Excise Act, 1950 (21B)[ "Still" includes any part thereof, and any other apparatus for distillation or manufacture of spirit]; [Substituted by Rajasthan Act 8 of 1951.]
