Himachal Pradesh High Court
Sh. Jagdish Chand vs . Sh. Rajesh Kumar on 30 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Jagdish Chand Vs. Sh. Rajesh Kumar Cr. Revision No. 50 of 2021 .
30.06.2022 Present: Ms. Rita Thakur, Legal Aid Counsel, for the petitioner.
Mr. V. S. Rathore, Advocate, for the respondent.
Learned Legal Aid Counsel submits that the case be taken up after three weeks, to enable her to go through the record of the case. As prayed for, list for consideration after three weeks. Registry is directed to reflect the name of learned Legal Aid Counsel in the Cause List in future.
(Ajay Mohan Goel) Judge June 30, 2022 (bhupender) ::: Downloaded on - 30/06/2022 20:04:35 :::CIS