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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1)(b) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(b)The supernumerary seats, if any, of Bachelor of Architecture Course shall be filled in accordance with the directions of the Council or the Ministry of Human Resources Development, Government of India.