Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 11 July, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~27 & 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA .....Petitioner
Through: Mr. M.K. Bhardwaj and Mr. M.D.
Jangra, Advocates
versus
NTRO & ORS. ....Respondents
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-1, 3 and
9
+ W.P.(C) 9852/2020
SURESH SHARMA .....Petitioner
Through: Mr. M.K. Bhardwaj and Mr. M.D.
Jangra, Advocates
versus
NTRO AND ORS ....Respondents
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-1, 5 and
10
Mr. Ravinder Agarwal, Advocate for
R-11
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 11.07.2024
1. No time left.
2. Renotify on 08.10.2024.
SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 11, 2024/rk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 23:21:34