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[Cites 0, Cited by 0] [Section 83(5)] [Section 83] [Entire Act]

State of Manipur - Subsection

Section 83(5)(b) in The Manipur Panchayati Raj Act, 1994

(b)all property vested in the Gram Panchayat or Zilla Parishad shall during the period of dissolution vest in the Zilla Parishad or the Government, as the case may be; and