Delhi High Court - Orders
Akash Rukhaiyar vs Rajiv Ranjan on 17 October, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~ 41 & 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 278/2018
AKASH RUKHAIYAR ..... Appellant
Through: Mr.Anwesh Madhukar and Mr.Yaseen
Siddiqui, Advocates.
versus
RAJIV RANJAN ..... Respondent
Through: None.
+ CRL.A. 279/2018
AKASH RUKHAIYAR ..... Appellant
Through: Mr.Anwesh Madhukar and Mr.Yaseen
Siddiqui, Advocates.
versus
RAJIV RANJAN ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 17.10.2022
1. Learned counsel appearing on behalf of the appellant prays that the trial court record be supplied to him
2. The Registry is directed to supply a softcopy of the entire trial court record to the learned counsel appearing on behalf of the appellant.
3. Learned counsel appearing on behalf of the appellant undertakes to submit his written synopsis before the next date of hearing Signature Not Verified Digitally Signed By:PRATIMA Signing Date:21.10.2022 11:56:34
4. List these matters on 22.11.2022.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 17, 2022/MJ Signature Not Verified Digitally Signed By:PRATIMA Signing Date:21.10.2022 11:56:34